← All Benches

ITAT Bangalore Bench

18,472 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SMT.PALLAVI RAVI, CHIKKAMANGALUR

ITA 272/BANG/2018[2008-09]Status: Disposed5/7/2019AY 2008-09

SHRI RAKESH MISHRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE

ITA 2264/BANG/2018[2010-11]Status: Disposed5/7/2019AY 2010-11

M/S INFORMATICS (INDIA) LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU

ITA 2685/BANG/2017[2014-15]Status: Disposed5/7/2019AY 2014-15

MRS. JAYASHREE N BILGIKAR,BANGALORE vs INCOME TAX OFFICER, WARD - 1(3)(3), BANGALORE

ITA 923/BANG/2019[2014-15]Status: Disposed4/7/2019AY 2014-15

M/S KARNATAKA STATE CO-OPERATIVE APEX BANK EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE

ITA 461/BANG/2019[2011-12]Status: Disposed4/7/2019AY 2011-12

M/S NANDANA EDUCATION TRUST,SHIMOGGA vs THE DEPUTY COMMISSIONER OF INCOMETAX CIRCLE-1, SHIMOGGA

ITA 1551/BANG/2018[2010-11]Status: Disposed4/7/2019AY 2010-11

M/S INDIA SEMI CONDUCTOR ASSOCIATION,BANGALORE vs DDIT, BANGALORE

ITA 1483/BANG/2015[2010-11]Status: Disposed4/7/2019AY 2010-11

SRI ROHIT JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 908/BANG/2019[2015-16]Status: Disposed3/7/2019AY 2015-16

NIREN METHA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(2)(1), BANGALORE

ITA 744/BANG/2019[2007-08]Status: Disposed3/7/2019AY 2007-08

VINOD KOTHARI (HUF),BANGALORE vs INCOME TAX OFFICER, WARD - 2(2)(1), BANGALORE

ITA 698/BANG/2019[2014-15]Status: Disposed3/7/2019AY 2014-15

SMT.RENUKA G,BELLARY vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE

ITA 552/BANG/2019[2013-14]Status: Disposed3/7/2019AY 2013-14

SHREE DEVAL URBAN CREDIT CO-OPERATIVE SOCIETY NIYAMIT,BAGALKOT vs THE INCOME TAX OFFICER, WARD- 1 & TPS, BAGALKOT

ITA 1110/BANG/2019[2015-16]Status: Disposed3/7/2019AY 2015-16

M/S HIRSCH BRACELET INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 3392/BANG/2018[2015-16]Status: Disposed3/7/2019AY 2015-16

M.S VIBHUTIGUDDA MINES PRIVATE LIMITED,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 2843/BANG/2018[2012-13]Status: Disposed3/7/2019AY 2012-13

M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-12, BANGALORE

ITA 2529/BANG/2018[2008-09]Status: Disposed3/7/2019AY 2008-09

NAVEEN MECHANISED CONSTRUCTION COMPANY PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE

ITA 2157/BANG/2018[2008-09]Status: Disposed3/7/2019AY 2008-09

M/S.OUTSOURCEPARTNERS INTERNATIONAL PVT. LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

ITA 535/BANG/2017[2012-13]Status: Disposed3/7/2019AY 2012-13

M/S. EMC SOFTWARE AND SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

ITA 523/BANG/2017[2012-13]Status: Disposed3/7/2019AY 2012-13

FNF BUSINESS PROCESS OUTSOURCING SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 459/BANG/2017[2012-13]Status: Disposed3/7/2019AY 2012-13

M/S VOLVO INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE-1, BENGALURU

ITA 2872/BANG/2017[2008-09]Status: Disposed3/7/2019AY 2008-09