← All Benches
ITAT Bangalore Bench
18,472 judgments
TECNOTREE CONVERGENCE LT D,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 1520/BANG/2017[2011-12]Status: Disposed3/7/2019AY 2011-12
TECNOTREE CONVERGENCE LT D,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 1519/BANG/2017[2010-11]Status: Disposed3/7/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TECNOTREE CONVERGENCE LTD, GURGAON
ITA 1448/BANG/2017[2011-12]Status: Disposed3/7/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TECNOTREE CONVERGENCE LTD, GURGAON
ITA 1447/BANG/2017[2010-11]Status: Disposed3/7/2019AY 2010-11
FNF BUSINESS PROCESS OUTSOURCING SERVICES INDIA PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 195/BANG/2016[2011-12]Status: Disposed3/7/2019AY 2011-12
SRI. R. BALAJI SINGH,BANGALORE vs ITO, BANGALORE
ITA 734/BANG/2015[2011-12]Status: Disposed3/7/2019AY 2011-12
SRI. SADGURU EDUCATION TRUST,MADIKERI vs ITO,
ITA 715/BANG/2013[2005-06]Status: Disposed3/7/2019AY 2005-06
SRI KAMALESH NARAYANASWAMY,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(4), BANGALORE
ITA 384/BANG/2019[2015-16]Status: Disposed2/7/2019AY 2015-16
SYED NAJMUL HASSAN SALEH,BENGALURU vs INCOME TAX OFFICER, WARD-3(1)(4), BENGALURU
ITA 152/BANG/2018[2013-14]Status: Disposed2/7/2019AY 2013-14
SHOBHA M.MAKANA,RAICHUR vs THE INCOME TAX OFFICER WARD-1, RAICHUR
ITA 481/BANG/2017[2010-11]Status: Disposed2/7/2019AY 2010-11
HEMMADI FISHERMEN'S PRIMARY CO-OP. SOCIETY LTD.,UDUPI vs INCOME TAX OFFICER WARD-2, UDUPI
ITA 774/BANG/2019[2016-17]Status: Disposed28/6/2019AY 2016-17
M/S. CHAYADEEP VENTURES LLP,BANGALORE vs THE INCOME TAX OFFICER, WARD - 4(3)(3), BANGALORE
ITA 677/BANG/2019[2014-15]Status: Disposed28/6/2019AY 2014-15
SRI MOHAMMED MAQSOOR ALI,RAAYACHURU vs INCOME TAX OFFICER WARD-1, RAAYACHURU
ITA 366/BANG/2019[2010-11]Status: Disposed28/6/2019AY 2010-11
SMT P.K VIJAYALAKSHMI,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 3381/BANG/2018[2011-12]Status: Disposed28/6/2019AY 2011-12
INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S ATRIA HYDEL POWER LIMITED, BANGALORE
ITA 3365/BANG/2018[2015-16]Status: Disposed28/6/2019AY 2015-16
M/S LRDE EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-4(2)(2), BANGALORE
ITA 3326/BANG/2018[2013-14]Status: Disposed28/6/2019AY 2013-14
THE INCOME TAX OFFICER WARD-7(1)(3), BANGALORE vs M/S VERDE DEVELOPERS PVT LTD, BANGALORE
ITA 3325/BANG/2018[2008-09]Status: Disposed28/6/2019AY 2008-09
THE INCOME TAX OFFICER WARD-7(1)(2), BANGALORE vs M/S TRIAD RESORTS AND HOTELS PVT LTD, BANGALORE
ITA 3324/BANG/2018[2008-09]Status: Disposed28/6/2019AY 2008-09
M/S SREE RAJENDRA TEXTILES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 3323/BANG/2018[2010-11]Status: Disposed28/6/2019AY 2010-11
SRI SURYANARAYANA GNANESHWARA RAO,BANGALORE vs INCOME TAX OFFICER WARD-1(2), BANGALORE
ITA 3274/BANG/2018[2007-08]Status: Disposed28/6/2019AY 2007-08