← All Benches
ITAT Bangalore Bench
18,472 judgments
SHRI NANJUNDESHWARA DEVELOPERS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 3269/BANG/2018[2015-16]Status: Disposed28/6/2019AY 2015-16
M/S NADATHUR ESTATES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 3248/BANG/2018[2009-10]Status: Disposed28/6/2019AY 2009-10
M/S TATA SOLAR SYSTEMS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 3186/BANG/2018[2008-09]Status: Disposed28/6/2019AY 2008-09
MR.VIVEK SHANKAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CPC, BANGALORE
ITA 2901/BANG/2018[2017-18]Status: Disposed28/6/2019AY 2017-18
M/S DEEPA DEVELOPERS,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MANGALORE
ITA 2503/BANG/2018[2011-12]Status: Disposed28/6/2019AY 2011-12
M/S. MICROZONE TECHNOLOGIES PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-4(1), BANGALORE
ITA 1917/BANG/2018[2011-12]Status: Disposed28/6/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VF BRANDS INDIA PVT LTD, BANGALORE
ITA 42/BANG/2017[2011-12]Status: Disposed28/6/2019AY 2011-12
SRI. SHAILESH HARAN,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
ITA 2632/BANG/2017[2014-15]Status: Disposed28/6/2019AY 2014-15
M/S REPUCOM MEDIA ANALYSIS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 196/BANG/2017[2012-13]Status: Disposed28/6/2019AY 2012-13
M/S.ZYME SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1661/BANG/2016[2012-13]Status: Disposed28/6/2019AY 2012-13
M/S SOMARASA DISTILLERIES,HUBLI vs ACIT, HUBLI
ITA 691/BANG/2015[2006-07]Status: Disposed28/6/2019AY 2006-07
KAMAZ MOTORS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 571/BANG/2015[2010-11]Status: Disposed28/6/2019AY 2010-11
ACIT vs M/S VSL MINING CO. P. LTD.,
ITA 204/BANG/2014[2008-09]Status: Disposed28/6/2019AY 2008-09
ACIT vs SRI. ANIL H. LAD,
ITA 131/BANG/2014[2007-08]Status: Disposed28/6/2019AY 2007-08
ACIT vs SRI. ANIL H. LAD,
ITA 130/BANG/2014[2006-07]Status: Disposed28/6/2019AY 2006-07
ACIT vs SRI. ANIL H. LAD,
ITA 129/BANG/2014[2005-06]Status: Disposed28/6/2019AY 2005-06
ITO vs M/S ACUSIS SOFTWARE INDIA PRIVATE LIMITED, BANGALORE
ITA 842/BANG/2013[2008-09]Status: Disposed28/6/2019AY 2008-09
ACUSIS SOFTWARE INDIA PVT. LTD.,BANGALORE vs ITO,
ITA 697/BANG/2013[2008-09]Status: Disposed28/6/2019AY 2008-09
V.S.L. MINING COMPANY PVT. LTD. vs DCIT,
ITA 1854/BANG/2013[2008-09]Status: Disposed28/6/2019AY 2008-09
SRI.ANIL H LAD vs DCIT,
ITA 1853/BANG/2013[2007-08]Status: Disposed28/6/2019AY 2007-08