← All Benches
ITAT Bangalore Bench
18,472 judgments
SRI.ANIL H LAD vs DCIT,
ITA 1852/BANG/2013[2006-07]Status: Disposed28/6/2019AY 2006-07
STERLING COMMERCE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1497/BANG/2010[2006-07]Status: Disposed28/6/2019AY 2006-07
M/S EMBASSY PROPETY DEVELOPMENT,BANGALORE vs DCIT, BANGALORE
ITA 980/BANG/2016[2005-06]Status: Disposed27/6/2019AY 2005-06
DREAMPATH FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 892/BANG/2018[2018-19]Status: Disposed26/6/2019AY 2018-19
M/S CATHOLIC WOMENS LEAGUE,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 3354/BANG/2018[2018-19]Status: Disposed26/6/2019AY 2018-19
INCOME TAX OFFICER WARD-1, HAVERI vs SHREE SUVARNA PATTINA SOUHARDA SAHAKARI NIYAMITHA, HAVERI
ITA 3235/BANG/2018[2014-15]Status: Disposed26/6/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SKYTOP BUILDES PRIVATE LIMITED, BANGALORE
ITA 2114/BANG/2018[2013-14]Status: Disposed26/6/2019AY 2013-14
M/S PUSHPAK PRODUCTS PVT LTD,BANGALORE vs INCOME TAX OFFICER WRA-5(1)(3), BANGALORE
ITA 1531/BANG/2018[2013-14]Status: Disposed26/6/2019AY 2013-14
M/S. KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
ITA 2700/BANG/2017[2012-13]Status: Disposed26/6/2019AY 2012-13
M/S DIGITAL JUIICE ANIMATIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 1756/BANG/2017[2009-10]Status: Disposed26/6/2019AY 2009-10
M/S UDUPI POWER CORPORATION LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 1202/BANG/2017[2012-13]Status: Disposed26/6/2019AY 2012-13
SMT.H.S.VIMALA,BANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2090/BANG/2016[2010-11]Status: Disposed26/6/2019AY 2010-11
SRI MANJUNATH,MYSORE vs THE INCOME TAX OFFICER WARD-1(1), MYSORE
ITA 944/BANG/2018[2006-07]Status: Disposed21/6/2019AY 2006-07
M/S NITESH BERA (HUF),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 898/BANG/2018[2010-11]Status: Disposed21/6/2019AY 2010-11
M/S NITESH BERA (HUF),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 897/BANG/2018[2008-09]Status: Disposed21/6/2019AY 2008-09
SMT UMA NITESH BERA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 896/BANG/2018[2008-09]Status: Disposed21/6/2019AY 2008-09
M/S. SURAJ STONE CORPORATION LTD.,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(2), BENGALURU
ITA 751/BANG/2018[2008-09]Status: Disposed21/6/2019AY 2008-09
M/S APMG INDIA CERTIFICATIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX TDS, BENGALURU
ITA 3143/BANG/2018[2013-14]Status: Disposed21/6/2019AY 2013-14
M/S ATLAS BRANDS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD
ITA 2906/BANG/2018[2013-14]Status: Disposed21/6/2019AY 2013-14
M/S ATLAS BRANDS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD
ITA 2905/BANG/2018[2013-14]Status: Disposed21/6/2019AY 2013-14