← All Benches

ITAT Bangalore Bench

18,472 judgments

M/S ATLAS BRANDS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD

ITA 2904/BANG/2018[2013-14]Status: Disposed21/6/2019AY 2013-14

SRI PUTTASWAMACHARI (HUF),MYSORE vs THE INCOME TAX OFFICER WARD-1(2), MYSORE

ITA 2738/BANG/2018[2006-07]Status: Disposed21/6/2019AY 2006-07

SRI PUTTASWAMACHARI (HUF),MYSORE vs THE INCOME TAX OFFICER WARD-1(2), MYSORE

ITA 2737/BANG/2018[2006-07]Status: Disposed21/6/2019AY 2006-07

SRI PUTTASWAMACHARI (HUF),MYSORE vs THE INCOME TAX OFFICER WARD-1(2), MYSORE

ITA 2736/BANG/2018[2006-07]Status: Disposed21/6/2019AY 2006-07

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE vs M/S NET CONNECT PVT LTD, BANGALORE

ITA 1188/BANG/2018[2014-15]Status: Disposed21/6/2019AY 2014-15

MURUDESHWAR POWER CORPORATION LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 1163/BANG/2018[2007-08]Status: Disposed21/6/2019AY 2007-08

M/S WIPRO LIMITED,BANGALORE vs THE ASSISSTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE

ITA 22/BANG/2017[2011-12]Status: Disposed21/6/2019AY 2011-12

M/S FILTREX TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 2162/BANG/2017[2013-14]Status: Disposed21/6/2019AY 2013-14

M/S WIPRO LIMITED,BANGALORE vs THE ASSISSTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE

ITA 21/BANG/2017[2010-11]Status: Disposed21/6/2019AY 2010-11

M/S WIPRO LIMITED,BANGALORE vs THE ASSISSTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE

ITA 20/BANG/2017[2009-10]Status: Disposed21/6/2019AY 2009-10

M/S WIPRO LIMITED,BANGALORE vs THE ASSISSTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE

ITA 19/BANG/2017[2008-09]Status: Disposed21/6/2019AY 2008-09

WINTAC LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 950/BANG/2016[2011-12]Status: Disposed21/6/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. WIPRO LTD, BANGALORE

ITA 2339/BANG/2016[2012-13]Status: Disposed21/6/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. WIPRO LTD, BANGALORE

ITA 2338/BANG/2016[2011-12]Status: Disposed21/6/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. WIPRO LTD, BANGALORE

ITA 2337/BANG/2016[2010-11]Status: Disposed21/6/2019AY 2010-11

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. WIPRO LTD, BANGALORE

ITA 2336/BANG/2016[2009-10]Status: Disposed21/6/2019AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. WIPRO LTD, BANGALORE

ITA 2335/BANG/2016[2008-09]Status: Disposed21/6/2019AY 2008-09

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. WIPRO LTD, BANGALORE

ITA 2328/BANG/2016[2007-08]Status: Disposed21/6/2019AY 2007-08

SRI. AYUBKHAN M PATHAN,HUBLI vs ITO-WARD-1(1), HUBLI

ITA 1480/BANG/2016[2008-09]Status: Disposed21/6/2019AY 2008-09

M/S WIPRO LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1220/BANG/2014[2012-13]Status: Disposed21/6/2019AY 2012-13