← All Benches
ITAT Bangalore Bench
18,472 judgments
M/S WIPRO LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1219/BANG/2014[2011-12]Status: Disposed21/6/2019AY 2011-12
M/S WIPRO LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1218/BANG/2014[2010-11]Status: Disposed21/6/2019AY 2010-11
M/S WIPRO LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1217/BANG/2014[2009-10]Status: Disposed21/6/2019AY 2009-10
M/S WIPRO LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1216/BANG/2014[2008-09]Status: Disposed21/6/2019AY 2008-09
M/S WIPRO LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1215/BANG/2014[2007-08]Status: Disposed21/6/2019AY 2007-08
M/S BHAVANI ERECTORS PRIVATE LIMITED,RAICHUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, RAICHUR
ITA 76/BANG/2019[2015-16]Status: Disposed20/6/2019AY 2015-16
M/S FINE BLANKING PVT LTD,HUBLI vs JOINT COMMISSIONER OF INCOME TAX RANGE-3, HUBLI
ITA 2919/BANG/2018[2013-14]Status: Disposed20/6/2019AY 2013-14
M/S VIJAYA VAANIJYA ALUMNI,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1941/BANG/2017[2017-18]Status: Disposed20/6/2019AY 2017-18
VEMPATI SRINIVASA SUBRAHMANYAM,BANGALORE vs INCOME TAX OFFICER WARD-4(2)(1), BANGALORE
ITA 231/BANG/2019[2014-15]Status: Disposed19/6/2019AY 2014-15
M/S KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 255/BANG/2019[2014-15]Status: Disposed17/6/2019AY 2014-15
M/S KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 254/BANG/2019[2013-14]Status: Disposed17/6/2019AY 2013-14
ADDITIONAL COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD, BANGALORE
ITA 930/BANG/2018[2007-08]Status: Disposed17/6/2019AY 2007-08
M/S KOTESHWARA CULTURAL AND SPORTS FOUNDATION,BANGALORE vs THE COMMISSIONER OF INCOME TAX (E), BANGALORE
ITA 3213/BANG/2018[2018-19]Status: Disposed17/6/2019AY 2018-19
BROADCOM COMMUNICATION TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 735/BANG/2016[2011-12]Status: Disposed17/6/2019AY 2011-12
DCIT, BANGALORE vs BROADCOM COMMUNICATION TECHNOLOGIES PVT. LTD., BANGALORE
ITA 480/BANG/2016[2011-12]Status: Disposed17/6/2019AY 2011-12
S. K. CO-OPERATIVE EMPLOYESS' CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs INCOME TAX OFFICER, WARD - 2(1), MANGALURU
ITA 940/BANG/2019[2016-17]Status: Disposed14/6/2019AY 2016-17
S. K. CO-OPERATIVE EMPLOYEES' CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs INCOME TAX OFFICER, WARD - 2(1), MANGALURU
ITA 939/BANG/2019[2015-16]Status: Disposed14/6/2019AY 2015-16
BYNDOOR VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA,KUNDAPURA vs INCOME TAX OFFICER, WARD - 2, UDUPI
ITA 766/BANG/2019[2016-17]Status: Disposed14/6/2019AY 2016-17
DAIWAJNA CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER, WARD - 1& TPS, UDUPI
ITA 763/BANG/2019[2016-17]Status: Disposed14/6/2019AY 2016-17
BELAPU VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA,UDUPI vs INCOME TAX OFFICER WARD-1 & TPS, UDUPI
ITA 705/BANG/2019[2016-17]Status: Disposed14/6/2019AY 2016-17
