← All Benches
ITAT Bangalore Bench
18,472 judgments
SHIVAMOGGA DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETY UNION LIMITED,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA
ITA 570/BANG/2019[2013-14]Status: Disposed14/6/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, RAICHUR vs SHRI G J FERNANDEZ, RAICHUR
ITA 902/BANG/2018[2014-15]Status: Disposed14/6/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, RAICHUR vs SHRI G J FERNANDEZ, RAICHUR
ITA 901/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
THE HUBLI DHARWAD OBSTETRICS AND GYNAECOLOGICAL SOCIETY,HUBLI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 3126/BANG/2018[2016-17]Status: Disposed14/6/2019AY 2016-17
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS) CPC, GHAZIABAD
ITA 3112/BANG/2018[2015-16]Status: Disposed14/6/2019AY 2015-16
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS) CPC, GHAZIABAD
ITA 3111/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS) CPC, GHAZIABAD
ITA 3110/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS) CPC, GHAZIABAD
ITA 3109/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 3098/BANG/2018[2014-15]Status: Disposed14/6/2019AY 2014-15
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 3097/BANG/2018[2014-15]Status: Disposed14/6/2019AY 2014-15
M/S PROMOPTEC RENEWABLE ENERGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 3096/BANG/2018[2014-15]Status: Disposed14/6/2019AY 2014-15
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 3095/BANG/2018[2014-15]Status: Disposed14/6/2019AY 2014-15
M/S PROMPTEC RENEWABLE ENERGY SOLUTION PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 3094/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
M/S PROMPTEC RENEWABLE ENERGY SOLUTIONS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 3093/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
M/S PROMPTEC RENEWABLE ENERGY SOLUTION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC,TDS, GHAZIABAD
ITA 3092/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE vs M/S FLIPKART INDIA PRIVATE LIMITED, BANGALORE
ITA 2847/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3 MAIN, BANGALORE vs M/S FLIPKART INDIA PRIVATE LIMITED, BANGALORE
ITA 2846/BANG/2018[2014-15]Status: Disposed14/6/2019AY 2014-15
THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE vs M/S FLIPKART INDIA PRIVATE LIMITED, BANGALORE
ITA 2728/BANG/2018[2012-13]Status: Disposed14/6/2019AY 2012-13
SRI BHARATH KUMAR G JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE
ITA 1266/BANG/2018[2012-13]Status: Disposed14/6/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S PAGE INDUSTRIES LIMITED, BANGALORE
ITA 1209/BANG/2018[2014-15]Status: Disposed14/6/2019AY 2014-15
