← All Benches
ITAT Bangalore Bench
18,472 judgments
G.R.RAVINDRA PRASAD (HUF),HASSAN vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, HASSAN
ITA 1194/BANG/2018[2013-14]Status: Disposed14/6/2019AY 2013-14
M/S TAVANT TECHNOLOGIES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 967/BANG/2017[2009-10]Status: Disposed14/6/2019AY 2009-10
B.N.MALATESH,BANGALORE vs INCOME TAX OFFICER WARD-10(2), BANGALORE
ITA 663/BANG/2017[2010-11]Status: Disposed14/6/2019AY 2010-11
BROADCOM COMMUNICATIONS TECHNOLOGIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 1929/BANG/2017[2013-14]Status: Disposed14/6/2019AY 2013-14
M/S AAKRUTI HOLDINGS,HUBLI vs ACIT, HUBLI
ITA 998/BANG/2016[2012-13]Status: Disposed14/6/2019AY 2012-13
FLOWSERVE INDIA CONTROLS PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1218/BANG/2016[2005-06]Status: Disposed14/6/2019AY 2005-06
M/S GOLDEN GATE PROPETIES LTD. vs DCIT,
ITA 733/BANG/2013[2009-10]Status: Disposed14/6/2019AY 2009-10
INCOME TAX OFFICER WARD-6(2)(3), BANGALORE vs MR.AMRUTLAL PACHAN PATEL, BANGALORE
ITA 833/BANG/2018[2012-13]Status: Disposed12/6/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE vs SHRI SWAROOP KUMAR N, BANGALORE
ITA 813/BANG/2018[2008-09]Status: Disposed12/6/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE vs SHRI SHASHANK KUMAR N, BANGALORE
ITA 812/BANG/2018[2008-09]Status: Disposed12/6/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE vs SMT SUSHEELA N REDDY, BANGALORE
ITA 811/BANG/2018[2008-09]Status: Disposed12/6/2019AY 2008-09
M/S CANRA CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER WARD-1, UDUPI
ITA 504/BANG/2018[2014-15]Status: Disposed12/6/2019AY 2014-15
SHRI.SWAROOP KUMAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 500/BANG/2018[2008-09]Status: Disposed12/6/2019AY 2008-09
SMT.SUSHEELA N REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 499/BANG/2018[2008-09]Status: Disposed12/6/2019AY 2008-09
SRI ANANT PANDURANGACHARYA DAMBAL,DAVANGERE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 3138/BANG/2018[2012-13]Status: Disposed12/6/2019AY 2012-13
SYNGENE INTERNATIONAL LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 6(1)(2), BENGALURU
ITA 2068/BANG/2018[2012-13]Status: Disposed12/6/2019AY 2012-13
M/S ITTINA PROPERTIES PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 1297/BANG/2018[2012-13]Status: Disposed12/6/2019AY 2012-13
M/S ITTINA ANIMATIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE
ITA 1296/BANG/2018[2011-12]Status: Disposed12/6/2019AY 2011-12
M/S OPEN SILLICON RESEARCH PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BENGALURU
ITA 2716/BANG/2017[2014-15]Status: Disposed12/6/2019AY 2014-15
M/S WEVIN PRIVATE LIMITED,BANGALORE vs INCOMETAX OFFICER WARD-7(1)(4), BANGALORE
ITA 2710/BANG/2017[2013-14]Status: Disposed12/6/2019AY 2013-14
