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ITAT Bangalore Bench

18,478 judgments

M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE

ITA 654/BANG/2019[2012-13]Status: Disposed19/7/2019AY 2012-13

M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE

ITA 653/BANG/2019[2012-13]Status: Disposed19/7/2019AY 2012-13

M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE

ITA 652/BANG/2019[2011-12]Status: Disposed19/7/2019AY 2011-12

M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE

ITA 651/BANG/2019[2011-12]Status: Disposed19/7/2019AY 2011-12

SCOTTS GARMENTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD

ITA 628/BANG/2019[2016-17]Status: Disposed19/7/2019AY 2016-17

SCOTTS GARMENTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD

ITA 627/BANG/2019[2015-16]Status: Disposed19/7/2019AY 2015-16

SCOTTS GARMENTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD

ITA 626/BANG/2019[2014-15]Status: Disposed19/7/2019AY 2014-15

SCOTTS GARMENTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD

ITA 625/BANG/2019[2013-14]Status: Disposed19/7/2019AY 2013-14

SMT.DR.LALITH KULKARNI,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE

ITA 593/BANG/2019[2008-09]Status: Disposed19/7/2019AY 2008-09

THE ARCHDIOCESAN BOARD OF EDUCATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE

ITA 585/BANG/2019[2008-09]Status: Disposed19/7/2019AY 2008-09

M/S. SHREE LAKSHMI FINANCE CORPORATION,PUTTUR vs DEPUTY COMMISSIONER OF INCOME- TAX, CENTRAL CIRCLE, MANGALURU

ITA 572/BANG/2019[2000-01]Status: Disposed19/7/2019AY 2000-01

REHAN AND ASSOCIATES,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 555/BANG/2019[2015-16]Status: Disposed19/7/2019AY 2015-16

REHAN AND ASSOCIATES,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 554/BANG/2019[2014-15]Status: Disposed19/7/2019AY 2014-15

M/S. GAYATRI PATTINA SOUHARDA SAHAKARI NIYAMITHA,BELLARY vs INCOME TAX OFFICER, WARD- 1, BELLARY

ITA 1145/BANG/2019[2011-12]Status: Disposed19/7/2019AY 2011-12

KUMAR ORGANIC PRODUCTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BANGALORE

ITA 1062/BANG/2019[2015-16]Status: Disposed19/7/2019AY 2015-16

KUMAR ORGANIC PRODUCTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BANGALORE

ITA 1061/BANG/2019[2014-15]Status: Disposed19/7/2019AY 2014-15

KUMAR ORGANIC PRODUCTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BANGALORE

ITA 1060/BANG/2019[2013-14]Status: Disposed19/7/2019AY 2013-14

KUMAR ORGANIC PRODUCTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BANGALORE

ITA 1059/BANG/2019[2012-13]Status: Disposed19/7/2019AY 2012-13

KUMAR ORGANIC PRODUCTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BANGALORE

ITA 1058/BANG/2019[2010-11]Status: Disposed19/7/2019AY 2010-11

KUMAR ORGANIC PRODUCTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE

ITA 1057/BANG/2019[2007-08]Status: Disposed19/7/2019AY 2007-08