← All Benches
ITAT Bangalore Bench
18,478 judgments
ANIL NAGENDRA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(3)(1), BANGALORE
ITA 3209/BANG/2018[2013-14]Status: Disposed23/7/2019AY 2013-14
SYNOPSYS INTERNATIONAL LTD,IRELAND vs THE DEPUTY COMMISIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(1), BANGALORE
ITA 1565/BANG/2017[2012-13]Status: Disposed23/7/2019AY 2012-13
KINGFISHER AIRLINES LTD,BANGALORE vs DDIT, BANGALORE
ITA 87/BANG/2011[2008-09]Status: Disposed23/7/2019AY 2008-09
KINGFISHER AIRLINES LTD,BANGALORE vs DDIT, BANGALORE
ITA 86/BANG/2011[2007-08]Status: Disposed23/7/2019AY 2007-08
DY.DIRECTOR OF INCOME - TAX, BANGALORE vs M/S. KING FISHER AIRLINES LTD, BANGALORE
ITA 144/BANG/2011[2008-09]Status: Disposed23/7/2019AY 2008-09
DY.DIRECTOR OF INCOME - TAX, BANGALORE vs M/S. KING FISHER AIRLINES LTD, BANGALORE
ITA 143/BANG/2011[2007-08]Status: Disposed23/7/2019AY 2007-08
M/S VISTAAR FINANCIAL SERVICES PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 684/BANG/2019[2014-15]Status: Disposed22/7/2019AY 2014-15
M/S. VIJAYA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGLORE
ITA 1836/BANG/2018[2007-08]Status: Disposed22/7/2019AY 2007-08
M/S. VIJAYA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 1835/BANG/2018[2006-07]Status: Disposed22/7/2019AY 2006-07
JOINT COMMISSIONER OF INCOME TAX, (LTU), BENGALURU vs M/S. VIJAYA BANK, BENGALURU
ITA 1831/BANG/2018[2007-08]Status: Disposed22/7/2019AY 2007-08
JOINT COMMISSIONER OF INCOME TAX, (LTU), BENGALURU vs M/S. VIJAYA BANK, BENGALURU
ITA 1830/BANG/2018[2006-07]Status: Disposed22/7/2019AY 2006-07
M/S SOUTHERN HILLS DEVELOPERS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE
ITA 1246/BANG/2018[2010-11]Status: Disposed22/7/2019AY 2010-11
THE INDIAN SPEECH AND HEARING ASSOCIATION (ISHA) BENGALOORU CHAPTER,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 980/BANG/2019[2019-20]Status: Disposed19/7/2019AY 2019-20
B.R. NIRMALA,BANGALORE vs INCOME TAX OFFICER, WARD 1(2)(3), BANGALORE
ITA 950/BANG/2019[2015-16]Status: Disposed19/7/2019AY 2015-16
B.R. NIRMALA,BANGALORE vs INCOME TAX OFFICER, WARD 1(2)(3), BANGALORE
ITA 949/BANG/2019[2014-15]Status: Disposed19/7/2019AY 2014-15
MR. PAMPANAGOUDA VEERANAGOUDA BASANAGOUDAR,HAVERI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), DAVANAGERE
ITA 918/BANG/2019[2014-15]Status: Disposed19/7/2019AY 2014-15
M/S ANKUR HEALTH CARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 87/BANG/2019[2015-16]Status: Disposed19/7/2019AY 2015-16
M/S HEWLETT PACKWARD INDIA SOFTWARE OPERATION PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE
ITA 664/BANG/2019[2013-14]Status: Disposed19/7/2019AY 2013-14
M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE
ITA 656/BANG/2019[2013-14]Status: Disposed19/7/2019AY 2013-14
M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE
ITA 655/BANG/2019[2013-14]Status: Disposed19/7/2019AY 2013-14
