← All Benches
ITAT Bangalore Bench
18,478 judgments
ITO, BANGALORE vs M/S CAE FLIGHT TRAINING PVT. LTD., BANGALORE
ITA 63/BANG/2015[2010-11]Status: Disposed25/7/2019AY 2010-11
M/S AARYAN HITECH STEELS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 85/BANG/2019[2015-16]Status: Disposed24/7/2019AY 2015-16
INCOME TAX OFFICER WARD-1(3), MYSORE vs SRI CHANGALARAYA REDDY, MYSORE
ITA 702/BANG/2019[2015-16]Status: Disposed24/7/2019AY 2015-16
SRI SUBRAMANIAIYEAR KRISHNASWAMY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1), BANGALORE
ITA 335/BANG/2019[2015-16]Status: Disposed24/7/2019AY 2015-16
SRI DINAKARA SUVARNA,MANGALORE vs INCOME TAX OFFICER WARD-1(2), MANGALORE
ITA 375/BANG/2018[2007-08]Status: Disposed24/7/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S KARNATAKA JESUIT EDUCATIONAL SOCIETY, BANGALORE
ITA 1383/BANG/2018[2013-14]Status: Disposed24/7/2019AY 2013-14
HYAGREEVA HOTELS & RESORTS PVT. LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU
ITA 2896/BANG/2017[2010-11]Status: Disposed24/7/2019AY 2010-11
INCOME TAX OFFICER, WARD-5(3)(1), BENGALURU vs SRI. P. KRISHNAPPA, BENGALURU
ITA 2661/BANG/2017[2007-08]Status: Disposed24/7/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TECHNOART CONSTRUCTIONS PVT LTD, BANAGLORE
ITA 1200/BANG/2017[2012-13]Status: Disposed24/7/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TECHNOART CONSTRUCTIONS PVT LTD, BANGALORE
ITA 1199/BANG/2017[2011-12]Status: Disposed24/7/2019AY 2011-12
DCIT,BANGALORE vs M/S VSL STEELS LTD.,
ITA 1110/BANG/2016[2009-10]Status: Disposed24/7/2019AY 2009-10
INCOME TAX OFFICER, WARD - 1(1)(3), BANGALORE vs M/S. ATC BEVERAGES PRIVATE LIMITED, BANGALORE
ITA 891/BANG/2019[2014-15]Status: Disposed23/7/2019AY 2014-15
M/S. RASASRI DEVELOPERS PVT. LTD.,BANGALORE vs THE ASST. COMMISSIONER OF INCOME - TAX, CENTRAL CIRCLE - 1(2), BANGALORE
ITA 604/BANG/2019[2014-15]Status: Disposed23/7/2019AY 2014-15
M/S. RASASRI DEVELOPERS PVT. LTD.,BANGALORE vs THE ASST. COMMISSIONER OF INCOME - TAX, CENTRAL CIRCLE - 1(2), BANGALORE
ITA 603/BANG/2019[2013-14]Status: Disposed23/7/2019AY 2013-14
M/S. RASASRI DEVELOPERS PVT . LTD.,BANGALORE vs THE ASST. COMMISSIONER OF INCOME - TAX, CENTRAL CIRCLE - 1(2), BANGALORE
ITA 602/BANG/2019[2012-13]Status: Disposed23/7/2019AY 2012-13
M/S. RASASRI DEVELOPERS PVT. LTD.,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME - TAX, CENTRAL CIRCLE -1(2), BANGALORE
ITA 601/BANG/2019[2011-12]Status: Disposed23/7/2019AY 2011-12
M/S. RASASRI DEVELOPERS PVT. LTD.,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME -TAX, CENTRAL CIRCLE - 1(2), BANGALORE
ITA 600/BANG/2019[2010-11]Status: Disposed23/7/2019AY 2010-11
M/S EAST WEST HOTELS LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(4), BANGALORE
ITA 3406/BANG/2018[2014-15]Status: Disposed23/7/2019AY 2014-15
M/S EAST WEST HOTELS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 3405/BANG/2018[2013-14]Status: Disposed23/7/2019AY 2013-14
M/S THE JAYANAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 3254/BANG/2018[2014-15]Status: Disposed23/7/2019AY 2014-15
