← All Benches
ITAT Bangalore Bench
18,478 judgments
M/S. HALAPUR PATTINA SOUHARDA SAHAKARI NIYAMITA,RAICHUR vs INCOME TAX OFFICER, WARD - 2, RAICHUR
ITA 1233/BANG/2019[2016-17]Status: Disposed26/7/2019AY 2016-17
SMT.PADMA K BHAT,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), BANGALORE
ITA 120/BANG/2019[2007-08]Status: Disposed26/7/2019AY 2007-08
SMT.PADMA K BHAT,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), BANGALORE
ITA 119/BANG/2019[2006-07]Status: Disposed26/7/2019AY 2006-07
M/S ASHWINI EDUCATIONAL ASSOCIATION,DAVANGERE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, DAVANGERE
ITA 102/BANG/2019[2009-10]Status: Disposed26/7/2019AY 2009-10
SRI PANCHAMAL GANESH SHENOY (HUF),MANGALORE vs INCOME TAX OFFICER WARD-1(2), MANGALORE
ITA 256/BANG/2018[2009-10]Status: Disposed26/7/2019AY 2009-10
M/S HEALTH AND GLOW PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2279/BANG/2018[F.Y-2010-11]Status: Disposed26/7/2019
M/S SHALINI RESORTS & HOTELS LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-6(1)(2), BANGALORE
ITA 2237/BANG/2018[2000-01]Status: Disposed26/7/2019AY 2000-01
M.S. BIDAR NIRMITHI KENDRA,BIDAR vs INCOME TAX OFFIIER, TDS WARD-1, KALABURGI
ITA 1875/BANG/2018[2012-13]Status: Disposed26/7/2019AY 2012-13
ABHERAJ BALDOTA FOUNDATION,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 947/BANG/2017[2008-09]Status: Disposed26/7/2019AY 2008-09
M/S TRIDENT MICROSYSTEMS INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 572/BANG/2015[2010-11]Status: Disposed26/7/2019AY 2010-11
INCOME TAX OFFICER TDS WARD-1, DAVANGERE vs M/S THE DAVANGERE HARIHAR URBAN CO-OPERATIVE BANK LIMITED, HARIHAR
ITA 788/BANG/2019[2012-13]Status: Disposed25/7/2019AY 2012-13
SHIVAKANTAMMA S JOGUR,KALABURGI vs INCOME TAX OFFICER WARD-2, KALABURGI
ITA 566/BANG/2019[2014-15]Status: Disposed25/7/2019AY 2014-15
M/S CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2836/BANG/2018[2014-15]Status: Disposed25/7/2019AY 2014-15
M/S CGI INFORMATION AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2835/BANG/2018[2013-14]Status: Disposed25/7/2019AY 2013-14
M/S CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2834/BANG/2018[2012-13]Status: Disposed25/7/2019AY 2012-13
M/S STORI FASHIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 2405/BANG/2018[2015-16]Status: Disposed25/7/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE vs SHRI SATYENDRA KUMAR GUTUTIA, BANGALORE
ITA 2036/BANG/2017[2010-11]Status: Disposed25/7/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), DAVANGERE vs SRI. THIPPERUDRAPPA RAMESH, CHITRADURGA (D)
ITA 1645/BANG/2017[2010-11]Status: Disposed25/7/2019AY 2010-11
SRI. LAKSHMANAPPA M.R.,BANGALORE vs ITO, BANGALORE
ITA 1255/BANG/2016[1996-97]Status: Disposed25/7/2019AY 1996-97
M/S CAE FLIGHT TRAINING (INDIA) PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 84/BANG/2015[2010-11]Status: Disposed25/7/2019AY 2010-11
