← All Benches
ITAT Bangalore Bench
18,478 judgments
SRI GURULINGAPPA BHIMSHA KALSHETTY,GULBARGA vs JOINT COMMISSIONER OF INCOME TAX GULBARGA RANGE, GULBARGA
ITA 111/BANG/2017[2008-09]Status: Disposed31/7/2019AY 2008-09
UNIBIC FOODS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 449/BANG/2016[2011-12]Status: Disposed31/7/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs SMT. DEEPA MALINI DEVI, BANGALORE
ITA 1733/BANG/2016[2006-07]Status: Disposed31/7/2019AY 2006-07
M/S. CHAMUNDI POLYMERS PVT. LTD.,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1350/BANG/2016[2006-07]Status: Disposed31/7/2019AY 2006-07
CHINNAPPA ANTHONAPPA,BANGALORE vs ACIT, BANGALORE
ITA 663/BANG/2015[2010-11]Status: Disposed31/7/2019AY 2010-11
MRS. SALIMA SHERIFF,BANGALORE vs DCIT, BANGALORE
ITA 923/BANG/2014[2004-05]Status: Disposed31/7/2019AY 2004-05
M/S GOGGA GURUSHANTHIAH & BROS.,HOSPET vs ACIT, BELLARY
ITA 503/BANG/2014[2008-09]Status: Disposed31/7/2019AY 2008-09
M/S. ODION BUILDERS AND DEVELOPERS,BANGALORE vs THE INCOME TAX OFFICER (TDS) - WARD - 2(3), BANGALORE
ITA 807/BANG/2019[2014-15]Status: Disposed29/7/2019AY 2014-15
M/S RADIANT HEALTHCARE PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 2699/BANG/2018[2013-14]Status: Disposed29/7/2019AY 2013-14
M/S. HINDUSTAN MARBLE AND GRANITE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BANGALORE
ITA 870/BANG/2019[2014-15]Status: Disposed26/7/2019AY 2014-15
INCOME TAX OFFICER WARD-6(3)(1), BANGALORE vs SRI.JAYAPPA REDDY, BANGALORE
ITA 812/BANG/2019[2015-16]Status: Disposed26/7/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE vs M/S DECCAN MINING SYNDICATE PVT LIMITED, BANGALORE
ITA 786/BANG/2019[2013-14]Status: Disposed26/7/2019AY 2013-14
M/S LJ VICTORIA PROPERTIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 571/BANG/2019[2015-16]Status: Disposed26/7/2019AY 2015-16
M/S S B MANGHNANI CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 381/BANG/2019[2016-17]Status: Disposed26/7/2019AY 2016-17
SRI UDAYARAVI SOUHARDHA CREDIT CO-OPERATIVE LIMITED,TIPTUR vs THE INCOME TAX OFFICER WARD-1, TIPTUR
ITA 313/BANG/2019[2013-14]Status: Disposed26/7/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S AVESTHAGEN LIMITED, BANGALORE
ITA 291/BANG/2019[2013-14]Status: Disposed26/7/2019AY 2013-14
GAYATHRI CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(3), BANGALORE
ITA 287/BANG/2019[2014-15]Status: Disposed26/7/2019AY 2014-15
SHREE SARASWATI CO-OPERATIVE CREDIT LIMITED,HUBLI vs THE INCOME TAX OFFICER WARD3(3), HUBLI
ITA 205/BANG/2019[2015-16]Status: Disposed26/7/2019AY 2015-16
SRI LAXMILAL MITTALAL,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 1531/BANG/2019[2016-17]Status: Disposed26/7/2019AY 2016-17
M/S. SIDDARTHA PATTINA SOUHARDA SAHAKARI NIYAMITA,MANVI vs INCOME TAX OFFICER, WARD - 5, RAICHUR
ITA 1234/BANG/2019[2016-17]Status: Disposed26/7/2019AY 2016-17
