← All Benches
ITAT Bangalore Bench
18,478 judgments
BASHEER NOORULLAH KHAN,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS), BANGALORE
ITA 575/BANG/2019[2013-14]Status: Disposed31/7/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S PRIVATE EYE PVT LTD, BANGALORE
ITA 470/BANG/2019[2014-15]Status: Disposed31/7/2019AY 2014-15
MR.HASTIMAL PHOOLCHANDJI JAIN,HUBLI vs THE INCOME TAX OFFICER WARD-1(4), HUBLI
ITA 37/BANG/2019[2014-15]Status: Fixed31/7/2019AY 2014-15
M/S. INDFRAG LTD.,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 98/BANG/2018[2014-15]Status: Disposed31/7/2019AY 2014-15
M/S. INDFRAG LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 97/BANG/2018[2013-14]Status: Disposed31/7/2019AY 2013-14
UNIVERSAL POWER TRANSFORMER PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2511/BANG/2018[2012-13]Status: Disposed31/7/2019AY 2012-13
PURAVANKARA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (TDS) CIRCLE-18(1), BANGALORE
ITA 1995/BANG/2018[2009-10]Status: Disposed31/7/2019AY 2009-10
M/S SAMBHAV INSTITUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 1760/BANG/2018[2010-11]Status: Disposed31/7/2019AY 2010-11
M/S SAMBHAV INSTITUTIONS (INDIA) PRIVATE LIMITED, BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 1759/BANG/2018[2009-10]Status: Disposed31/7/2019AY 2009-10
M/S SAMBHAV INSTITUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 1758/BANG/2018[2008-09]Status: Disposed31/7/2019AY 2008-09
SMT.BHAWARI BAI GHEWARCHANDJI SURANA CHARITABLE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1697/BANG/2018[2017-18]Status: Disposed31/7/2019AY 2017-18
M/S VECTRA INVESTMENTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1429/BANG/2018[2010-11]Status: Disposed31/7/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BHORUKA POWER CORPORATION LIMITED, BANGALORE
ITA 1224/BANG/2018[2009-10]Status: Disposed31/7/2019AY 2009-10
I-VEN MEDICARE INDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE
ITA 408/BANG/2017[2011-12]Status: Disposed31/7/2019AY 2011-12
M/S.UNIBIC FOODS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 323/BANG/2017[2012-13]Status: Disposed31/7/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU vs M/S. CSG SYSTEMS INTERNATIONAL PRIVATE LIMITED, BENGALURU
ITA 2643/BANG/2017[2011-12]Status: Disposed31/7/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU vs M/S. CSG SYSTEMS INTERNATIONAL PRIVATE LIMITED, BENGALURU
ITA 2642/BANG/2017[2010-11]Status: Disposed31/7/2019AY 2010-11
CSG SYSTEMS INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE
ITA 2026/BANG/2017[2010-11]Status: Disposed31/7/2019AY 2010-11
PRAVESH KOTHARI L/H OF SOHANRAJ KHIMRAJ KOTHARI,HUBLI vs JOINT COMMISSIONER OF INCOME TAX RANGE-3, HUBLI
ITA 201/BANG/2017[2011-12]Status: Disposed31/7/2019AY 2011-12
NAGARAJAN SHANMUGAM,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 1803/BANG/2017[2013-14]Status: Disposed31/7/2019AY 2013-14