← All Benches

ITAT Bangalore Bench

18,478 judgments

BUHLER (INDIA) PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU

ITA 95/BANG/2018[2011-12]Status: Disposed2/8/2019AY 2011-12

M/S CARMEL ASIA HOLDINGS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE

ITA 700/BANG/2018[2007-08]Status: Disposed2/8/2019AY 2007-08

M/S JANANI INFRASTRUCTURE PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE

ITA 698/BANG/2018[2007-08]Status: Disposed2/8/2019AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S ALLEGIS SERVICES INDIA PVT LTD, BANGALORE

ITA 2961/BANG/2018[2012-13]Status: Disposed2/8/2019AY 2012-13

SRI BABU REDDY APPAIAH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE

ITA 2343/BANG/2018[2009-10]Status: Disposed2/8/2019AY 2009-10

SRI SHARADA EDUCATIONAL TRUST,MYSORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, MYSORE

ITA 2316/BANG/2018[2013-14]Status: Disposed2/8/2019AY 2013-14

M/S AURETE RESORTS & REALTORS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(2), BANGALORE

ITA 849/BANG/2017[2012-13]Status: Disposed2/8/2019AY 2012-13

M/S KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE

ITA 2912/BANG/2017[2012-13]Status: Disposed2/8/2019AY 2012-13

KANAKARA RAJENDRA PRASAD REDDY,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX RANGE-3(2), BANGALORE

ITA 1962/BANG/2017[2013-14]Status: Disposed2/8/2019AY 2013-14

M/S SAGAR HEALTHCARE & DIAGNOSTIC SERVICE PVT LTD,BANGALORE vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-5, BANGALORE

ITA 1601/BANG/2017[2012-13]Status: Disposed2/8/2019AY 2012-13

SPECTRUM CONSULTANTS INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 1080/BANG/2017[2008-09]Status: Disposed2/8/2019AY 2008-09

M/S GOGGA GURUSHANTHIAH & BROS.,HOSPET vs ACIT, BELLARY

ITA 501/BANG/2014[2007-08]Status: Disposed2/8/2019AY 2007-08

M/S EMBASSY PROPERTY DEVELOPMENT LTD. vs ADDL..C.I.T.,

ITA 205/BANG/2014[2010-11]Status: Disposed2/8/2019AY 2010-11

HTR TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 922/BANG/2019[2019-20]Status: Disposed31/7/2019AY 2019-20

SHIVAKUMAR KHENY (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 792/BANG/2019[2015-16]Status: Disposed31/7/2019AY 2015-16

SURESH J KOTHARI HUF,BANGALORE vs INCOME TAX OFFICER, WARD - 2(2)(1), BANGALORE

ITA 650/BANG/2019[2015-16]Status: Disposed31/7/2019AY 2015-16

AVIATORS INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS-CPC), GHAZIABAD

ITA 623/BANG/2019[2016-17]Status: Disposed31/7/2019AY 2016-17

MR. M J ARAVIND,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(1), BANGALORE

ITA 614/BANG/2019[2014-15]Status: Disposed31/7/2019AY 2014-15

M/S. NSL SUGARS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME - TAX, CIRCLE - 5(1)(1), BANGALORE

ITA 597/BANG/2019[2010-11]Status: Disposed31/7/2019AY 2010-11

ALTIMETRIK INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(1), BANGALORE

ITA 592/BANG/2019[2013-14]Status: Disposed31/7/2019AY 2013-14