← All Benches
ITAT Bangalore Bench
18,478 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.VRL LOGISTICS LTD., HUBLI
ITA 2066/BANG/2016[2010-11]Status: Disposed8/8/2019AY 2010-11
SRI A SUBBANNA,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 353/BANG/2019[2013-14]Status: Disposed7/8/2019AY 2013-14
M/S. MOORTHEDARA SEVA SAHAKARI SANGHA NIYAMITHA,UPPINANGADY vs THE INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1386/BANG/2019[2016-17]Status: Disposed7/8/2019AY 2016-17
M/S. MOORTHEDARA SEVA SAHAKARI SANGHA NIYAMITHA,UPPINANGADY vs THE INCOME TAX OFFICER, WARD - 1, PUTTUR
ITA 1385/BANG/2019[2015-16]Status: Disposed7/8/2019AY 2015-16
M/S OCWEN FINANCIAL SOLUTIONS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-5, BANGALORE
ITA 130/BANG/2019[2014-15]Status: Disposed7/8/2019AY 2014-15
M/S., YAGNAVALKYA SOUHARDHA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 5(2)(4), BANGALORE
ITA 1278/BANG/2019[2016-17]Status: Disposed7/8/2019AY 2016-17
M/S. YAGNAVALKYA SOUHARDHA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 5(2)(4), BANGALORE
ITA 1277/BANG/2019[2015-16]Status: Disposed7/8/2019AY 2015-16
M/S. YAGNAVALKYA SOUHARDHA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 5(2)(4), BANGALORE
ITA 1276/BANG/2019[2013-14]Status: Disposed7/8/2019AY 2013-14
M/S. YAGNAVALKYA SOUHARDHA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 5(2)(4), BANGALORE
ITA 1275/BANG/2019[2011-12]Status: Disposed7/8/2019AY 2011-12
M/S. POLALI SERVICE CO-OPERATIVE SOCIETY LIMITED,BANTWAL vs INCOME TAX OFFICER, WARD - 2(3), MANGALURU
ITA 1225/BANG/2019[2016-17]Status: Disposed7/8/2019AY 2016-17
SHRI SHARAN ASHOK NICHANI,BANGALORE vs INCOME TAX OFFICER, WARD - 15(4), BANGALORE
ITA 1049/BANG/2019[2009-10]Status: Disposed7/8/2019AY 2009-10
SHRI B J BHASKAR REDDY,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 995/BANG/2018[2012-13]Status: Disposed7/8/2019AY 2012-13
M/S INDIA RADIO VENTURES PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 447/BANG/2018[2014-15]Status: Disposed7/8/2019AY 2014-15
S J ABHILASH,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR
ITA 2393/BANG/2018[2014-15]Status: Disposed7/8/2019AY 2014-15
SRI. E. KRISHNAPPA,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BENGALURU
ITA 2633/BANG/2017[2008-09]Status: Disposed7/8/2019AY 2008-09
ASST.C.I.T., BANGALORE vs M/S HERBALIFE INTERNATIONAL INDIA PVT. LTD., BANGALORE
ITA 579/BANG/2016[2011-12]Status: Disposed7/8/2019AY 2011-12
SHRI.Y.N.PRAKASH,DAVANGERE vs INCOME TAX OFFICER, DAVANGERE
ITA 1836/BANG/2016[2009-2010]Status: Disposed7/8/2019AY 2009-2010
M/S AROWANA CONSULTING LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 422/BANG/2019[2013-14]Status: Disposed6/8/2019AY 2013-14
JOINT COMMISSIONER OF INCOME TAX(OSD), CIRCLE - 4(1)(2), BANGALORE vs M/S. MOLECULAR CONNECTIONS PRIVATE LIMITED, BANGALORE
ITA 937/BANG/2019[2013-14]Status: Disposed2/8/2019AY 2013-14
M/S RAJESH ENTERPRISES,HUBLI vs INCOME TAX OFFICER WARD-3(3), HUBLI
ITA 16/BANG/2019[2008-09]Status: Disposed2/8/2019AY 2008-09
