← All Benches
ITAT Bangalore Bench
18,478 judgments
M/S. SYNDICATE BANK,GANDHINAGAR vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE- 3, BANGALORE
ITA 1600/BANG/2019[2012-13]Status: Disposed14/8/2019AY 2012-13
M/S. SAVANOOR PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs THE INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1401/BANG/2019[2016-17]Status: Disposed14/8/2019AY 2016-17
M/S. PUTTUR MAHILA VIVIDHODDESHA SAHAKARI SANGHA NIYAMITHA,PUTTUR vs THE INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1400/BANG/2019[2016-17]Status: Disposed14/8/2019AY 2016-17
SHREE VIJAYLAXMI URBAN CREDIT SOUHARDA SAHAKARI LIMITED,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), HUBBALLI
ITA 1260/BANG/2019[2014-15]Status: Disposed14/8/2019AY 2014-15
SHRI. SOMASHEKAR VENKATASWAMAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3(2)(1), BANGALORE
ITA 1086/BANG/2019[2014-15]Status: Disposed14/8/2019AY 2014-15
PRIYADARSHINI EDUCATION SOCIETY,DAVANGERE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE, HUBLI
ITA 2448/BANG/2018[2013-14]Status: Disposed14/8/2019AY 2013-14
PRIYADARSHINI EDUCATION SOCIETY,DAVANGERE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE, HUBLI
ITA 2447/BANG/2018[2012-13]Status: Disposed14/8/2019AY 2012-13
PRIYADARSHINI EDUCATION SOCIETY,DAVANGERE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE, HUBBALI
ITA 2446/BANG/2018[2011-12]Status: Disposed14/8/2019AY 2011-12
M/S KENNAMETAL SHARED SERVICES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1)(1), BANGALORE
ITA 185/BANG/2017[2012-13]Status: Disposed14/8/2019AY 2012-13
ASST.C.I.T., BANGALORE vs M/S MOOG CONTROLS (INDIA) PVT. LTD., BANGALORE
ITA 425/BANG/2015[2010-11]Status: Disposed14/8/2019AY 2010-11
MOOG CONTROLS (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 412/BANG/2015[2010-11]Status: Disposed14/8/2019AY 2010-11
M/S. VERACIOUS BUILDERS & DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(2), BANGALORE
ITA 952/BANG/2019[2015-16]Status: Disposed9/8/2019AY 2015-16
M/S. VERACIOUS BUILDERS & DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(2), BANGALORE
ITA 951/BANG/2019[2014-15]Status: Disposed9/8/2019AY 2014-15
SHASHIDHAR PATIL,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(1), BANGALORE
ITA 897/BANG/2019[2012-13]Status: Disposed9/8/2019AY 2012-13
M/S UNIMONI FINANCIAL SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 863/BANG/2019[2015-16]Status: Disposed9/8/2019AY 2015-16
M/S vs T TILLERS TRACTORS LIMITED,BANGALORE
ITA 412/BANG/2018[2014-15]Status: Disposed9/8/2019AY 2014-15
M/S CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2832/BANG/2018[2010-11]Status: Disposed9/8/2019AY 2010-11
SRI KUSHAL SEN GUPTA,KOLKATA vs THE INCOME TAX OFFICER WARD-1(2), BANGALORE
ITA 2494/BANG/2018[2006-07]Status: Disposed9/8/2019AY 2006-07
M/S TELSIMA COMMUNICATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2099/BANG/2018[2012-13]Status: Disposed9/8/2019AY 2012-13
SHRI SHANTABASAPPANAVAR BASAVARAJA,DAVANGERE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 1719/BANG/2018[2014-15]Status: Disposed9/8/2019AY 2014-15
