← All Benches
ITAT Bangalore Bench
18,478 judgments
M/S FINANCIAL OBJECTS SOFTWARE (INDIA) PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1471/BANG/2012[2008-09]Status: Disposed20/9/2019AY 2008-09
M/S GE MEDICAL SYSTEMS (INAIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1156/BANG/2011[2007-08]Status: Disposed20/9/2019AY 2007-08
NOVO NORDISK INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 464/BANG/2017[2009-10]Status: Disposed19/9/2019AY 2009-10
MR.ATHMANADA T.R S/O RAMEGOWDA,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(1), BANGALORE
ITA 2054/BANG/2018[2013-14]Status: Disposed18/9/2019AY 2013-14
M/S.R1 INTERNATIONAL (INDIA) PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1825/BANG/2016[2011-12]Status: Disposed18/9/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME- TAX, CIRCLE - 1(1)(2), BANGALORE vs M/S. BANGALORE AIRPORT RAIL LINK LIMITED, BANGALORE
ITA 957/BANG/2019[2013-14]Status: Disposed17/9/2019AY 2013-14
M/S. AKSHAYAKALPA FARMS AND FOODS PVT LTD,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR
ITA 26/BANG/2019[2015-16]Status: Disposed17/9/2019AY 2015-16
DCIT, BANGALORE vs SRI. R.V. DEVRAJ, BANGALORE
ITA 327/BANG/2012[2006-07]Status: Disposed17/9/2019AY 2006-07
INCOME TAX OFFICER WARD-4, SHIVAMOGGA vs M/S PREADITH CONSULTANCY, SHIVAMOGGA
ITA 266/BANG/2019[2008-09]Status: Disposed16/9/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S MYSORE TIMBER TRADING COMPANY, BANGALORE
ITA 991/BANG/2018[2012-13]Status: Disposed16/9/2019AY 2012-13
M/S. ARIHANT METALS & EXTRUDED PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BANGALORE
ITA 979/BANG/2019[2008-09]Status: Disposed13/9/2019AY 2008-09
MEGHANA SATISH SHETTY,BNGALORE vs INCOME TAX OFFICER, WARD-4, SHIMOGA, SHIMOGA
ITA 894/BANG/2019[2013-14]Status: Disposed13/9/2019AY 2013-14
MEGHANA SATISH SHETTY,BANGALORE vs INCOME TAX OFFICER, WARD-2, SHIMOGGA
ITA 893/BANG/2019[2011-12]Status: Disposed13/9/2019AY 2011-12
RAJASTHAN PARISHAD,BANGALORE vs THE COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
ITA 845/BANG/2019[2019-20]Status: Disposed13/9/2019AY 2019-20
M/S. KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -11(5), BANGALORE
ITA 622/BANG/2019[2009-10]Status: Heard13/9/2019AY 2009-10
SMT.KONDAMMA,BANGALORE ` vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE
ITA 455/BANG/2019[2012-13]Status: Disposed13/9/2019AY 2012-13
AURANGEB,CHIKMAGALUR vs THE INCOME TAX OFFICER WARD-1, CHIKMAGALUR
ITA 197/BANG/2019[2014-15]Status: Disposed13/9/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI PANATI PURANDHARA REDDY, BANGALORE
ITA 873/BANG/2018[2013-14]Status: Disposed13/9/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs SRI PRAKASH LADHANI, BENGALURU
ITA 70/BANG/2018[2008-2009]Status: Disposed13/9/2019AY 2008-2009
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE vs SMT.ALKA DEV, BANGALORE
ITA 3419/BANG/2018[2013-14]Status: Disposed13/9/2019AY 2013-14