← All Benches

ITAT Bangalore Bench

18,478 judgments

SMT. MALATHI,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BENGALURU

ITA 2536/BANG/2018[2013-14]Status: Disposed13/9/2019AY 2013-14

AURANGEB,CHIKKAMAGALURU vs THE INCOME TAX OFFICER WARD-1, CHIKKAMAGALURU

ITA 2425/BANG/2018[2014-15]Status: Disposed13/9/2019AY 2014-15

MR.JAGJEETH SINGH SETHI,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE

ITA 1093/BANG/2018[2014-15]Status: Disposed13/9/2019AY 2014-15

M/S THE PROFESSIONAL COURIERS,BANGALORE vs ADDL.C.I.T., BANGALORE

ITA 940/BANG/2016[2012-13]Status: Disposed13/9/2019AY 2012-13

ASST.C.I.T., BANGALORE vs M/S INTERWOVEN SOFTWARE SERVICES PVT. LTD., BANGALORE

ITA 574/BANG/2016[2011-12]Status: Disposed13/9/2019AY 2011-12

DCIT, BANGALORE vs M/S NETSCOUT SYSTEMS SOFTWARE INDIA PVT. LTD., BANGALORE

ITA 56/BANG/2015[2010-11]Status: Disposed13/9/2019AY 2010-11

ITO, BANGALORE vs SRI. J.S. UMASHANKAR GOWRISHANKAR, BANGALORE

ITA 1519/BANG/2015[2010-11]Status: Disposed13/9/2019AY 2010-11

J.S. UMASHANKAR,DODDABALLAPUR vs ITO, BANGALORE

ITA 1477/BANG/2015[2010-11]Status: Disposed13/9/2019AY 2010-11

SRI P V CHIKKA MUNISWAMAPPA (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 392/BANG/2019[2011-12]Status: Disposed12/9/2019AY 2011-12

M/S PROVIMI ANIMAL NUTRITION INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU

ITA 26/BANG/2018[2013-14]Status: Disposed12/9/2019AY 2013-14

M/S PARK CONTROL AND COMMUNICATIONS PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU

ITA 17/BANG/2018[2013-14]Status: Disposed12/9/2019AY 2013-14

M/S. NI SYSTEMS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 155/BANG/2017[2011-12]Status: Disposed12/9/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBBALLI vs M/S DESAI & CO., HUBBALLI

ITA 1492/BANG/2016[2010-11]Status: Disposed9/9/2019AY 2010-11

M/S. TNT INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 1403/BANG/2010[2006-07]Status: Disposed9/9/2019AY 2006-07

SHRI D. DASAPPA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE

ITA 959/BANG/2019[2006-07]Status: Disposed6/9/2019AY 2006-07

SHRIMATHI RANGAMMA EDUCATIONAL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 943/BANG/2019[2018-19]Status: Disposed6/9/2019AY 2018-19

GURUDEV CONSTRUCTIONS,GADAG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), HUBLI

ITA 930/BANG/2019[2014-15]Status: Disposed6/9/2019AY 2014-15

SRI MUPPALA KIRAN KUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE

ITA 685/BANG/2019[2015-16]Status: Disposed6/9/2019AY 2015-16

M/S. MANJUNATHESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(2), BANGALORE

ITA 1712/BANG/2019[2016-17]Status: Disposed6/9/2019AY 2016-17

SANGAMESHWAR INDUSTRIES,GADAG vs INCOME TAX OFFICER WARD-2, GADAG

ITA 3257/BANG/2018[2014-15]Status: Disposed6/9/2019AY 2014-15