← All Benches
ITAT Bangalore Bench
18,478 judgments
SRI B J HONNASHETTY (HUF),BIDADI vs THE INCOME TAX OFFICER WARD-3, MANDHYA
ITA 2534/BANG/2018[2010-11]Status: Disposed6/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs SMT.ROHINI R MANOHAR, BANGALORE
ITA 1433/BANG/2018[2012-13]Status: Disposed6/9/2019AY 2012-13
NOVO NORDISK SERVICE CENTRE (INDIA) PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 307/BANG/2017[2012-13]Status: Disposed6/9/2019AY 2012-13
M/S SUPRAJIT ENGINEERING LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 2143/BANG/2017[2009-10]Status: Disposed6/9/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BANGALORE vs M/S. NEOBYTES SOFTWARE SOLUTIONS PVT. LTD., BENGALURU
ITA 1108/BANG/2017[2009 - 10]Status: Disposed6/9/2019
ACUSIS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 169/BANG/2016[2011-12]Status: Disposed6/9/2019AY 2011-12
ACIT CIRCLE-11(4) NO. 14/3, 5TH FLOOR NRUPTHUNGA ROAD, BENGALURU, BENGALURU vs M/S IBA HEALTH INDIA P. LTD., CHENNAI
ITA 871/BANG/2013[2005-06]Status: Disposed6/9/2019AY 2005-06
SHRI PRAKASH RATAN CHOUDHARI,VIJAYAPUR vs INCOME TAX OFFICER- WARD - 1, BIJAPUR
ITA 853/BANG/2019[2013-14]Status: Disposed4/9/2019AY 2013-14
M/S SAMANTHU BUSINESS FORMS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 847/BANG/2019[2012-13]Status: Disposed4/9/2019AY 2012-13
STEMPEUTICS RESEARCH PVT. LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE
ITA 350/BANG/2019[2013-14]Status: Disposed4/9/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -5(1)(1), BANGALORE vs M/S. NEOBYTES SOFTWARE SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 1021/BANG/2019[2011-12]Status: Disposed4/9/2019AY 2011-12
SRI SRINIVASA EDUCATIONAL & CHARITABLE TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 709/BANG/2018[2010-11]Status: Disposed4/9/2019AY 2010-11
M/S FITWEL TOOLS & FORGINGS PRIVATE LIMITED,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 449/BANG/2018[2014-15]Status: Disposed4/9/2019AY 2014-15
SRI VIKAS BABURAO JADHAV,RAMANAGAR vs THE INCOME TAX OFFICER WARD-1, RAMANAGAR
ITA 3051/BANG/2018[2009-10]Status: Disposed4/9/2019AY 2009-10
J T SATISH CHANDRA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(2), BANGALORE
ITA 2594/BANG/2018[2010-11]Status: Disposed4/9/2019AY 2010-11
M/S HERITAGE PARAMPARA,BANGALORE vs THE COMMISSIONER OF INCOME TAX (E), BANGALORE
ITA 2572/BANG/2018[2018-19]Status: Disposed4/9/2019AY 2018-19
V MOHAN,BANGALORE vs INCOME TAX OFFICER WARD-6(2), BANGALORE
ITA 2014/BANG/2018[2005-06]Status: Disposed4/9/2019AY 2005-06
M/S KARE ELECTRONICS & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 169/BANG/2018[2010-11]Status: Disposed4/9/2019AY 2010-11
M/S. IGEFI SOFTWARE INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU
ITA 2614/BANG/2017[2013-14]Status: Disposed4/9/2019AY 2013-14
TALISMA CORPORATION PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-7(1)(1), BANAGALORE
ITA 1635/BANG/2017[2010-11]Status: Disposed4/9/2019AY 2010-11