← All Benches

ITAT Bangalore Bench

18,478 judgments

SMT PUSHPA S KUDIKER,HAVERI DISTRICT vs THE INCOME TAX OFFICER WARD-1, HAVERI

ITA 1539/BANG/2017[2009-10]Status: Disposed4/9/2019AY 2009-10

ITEAMIC PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-3, BANGALORE

ITA 1133/BANG/2017[2009-10]Status: Disposed4/9/2019AY 2009-10

R.S. SHEKHARAPPA,DAVANGERE vs ITO, DAVANGERE

ITA 1123/BANG/2015[2009-10]Status: Disposed4/9/2019AY 2009-10

DCIT vs SRI. S. SHIVASHANKARAPPA,

ITA 224/BANG/2013[2007-08]Status: Disposed4/9/2019AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX OFFICER (TDS), CIRCLE - 1(1), BANGALORE vs M/S. ABHISHEK DEVELOPERS, BANGALORE

ITA 990/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX OFFICER (TDS), CIRCLE - 1(1), BANGALORE vs M/S. ABHISHEK DEVELOPERS, BANGALORE

ITA 989/BANG/2019[2012-13]Status: Disposed28/8/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX OFFICER (TDS), CIRCLE - 1(1), BANGALORE vs M/S. ABHISHEK DEVELOPERS, BANGALORE

ITA 988/BANG/2019[2011-12]Status: Disposed28/8/2019AY 2011-12

M/S. YANTTI BUILDCON PRIVATE LIMITED,2012-13 vs INCOME TAX OFFICER, WARD - 2(1)(1), BANGALORE

ITA 975/BANG/2019[2012-13]Status: Disposed28/8/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE vs M/S. MANTHAN SOFTWARE SERVICES PRIVATE LIMITED, BANGALORE

ITA 972/BANG/2019[2016-17]Status: Disposed28/8/2019AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE vs M/S. MANTHAN SOFTWARE SERVICES PRIVATE LIMITED, BANGALORE

ITA 971/BANG/2019[2015-16]Status: Disposed28/8/2019AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE vs M/S. MANTHAN SOFTWARE SERVICES PRIVATE LIMITED, BANGALORE

ITA 970/BANG/2019[2014-15]Status: Disposed28/8/2019AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE vs M/S. MANTHAN SOFTWARE SERVICES PRIVATE LIMITED, BANGALORE

ITA 969/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE vs M/S. MANTHAN SOFTWARE SERVICES PRIVATE LIMITED, BANGALORE

ITA 968/BANG/2019[2012-13]Status: Disposed28/8/2019AY 2012-13

RAMESHCHAND KOTHARI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX WARD-2(2)(1), BANGALORE

ITA 699/BANG/2019[2014-15]Status: Disposed28/8/2019AY 2014-15

INCOME TAX OFFICER WARD-2(2)(4), BANGALORE vs SHRI HASTIMAL M JAIN, BANGALORE

ITA 668/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -4(3)(1), BANGALORE vs M/S. APCO CONCRETE BLOCKS & ALLIED PRODUCTS, BANGALORE

ITA 605/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S THOUGHT WORKS TECHNOLOGIES INDIA PRIVATE LIMITED, BANGALORE

ITA 587/BANG/2019[2008-09]Status: Disposed28/8/2019AY 2008-09

M/S. BUNS HOSPITALITY PVT. LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME- TAX, CIRCLE- 1(1)(2), BENGALORE

ITA 574/BANG/2019[2015-16]Status: Disposed28/8/2019AY 2015-16

M/S MANTHAN SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE

ITA 560/BANG/2019[2016-17]Status: Disposed28/8/2019AY 2016-17

M/S MANTHAN SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE

ITA 559/BANG/2019[2015-16]Status: Disposed28/8/2019AY 2015-16