← All Benches

ITAT Bangalore Bench

18,478 judgments

M/S MANTHAN SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE

ITA 558/BANG/2019[2014-15]Status: Disposed28/8/2019AY 2014-15

M/S MANTHAN SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE

ITA 557/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

M/S MANTHAN SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE

ITA 556/BANG/2019[2012-13]Status: Disposed28/8/2019AY 2012-13

INCOME TAX OFFICER WARD-3, KALLABURAGI vs SMT.SUSHILA DEVI MALU, KALABURAGI

ITA 469/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

ARUN KUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE

ITA 460/BANG/2019[2007-08]Status: Disposed28/8/2019AY 2007-08

SRI P V KRISHNAPPA (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 380/BANG/2019[2011-12]Status: Disposed28/8/2019AY 2011-12

INCOME TAX OFFICER WARD-4(1)(1), BANGALORE vs M/S JOIS SECURITIES PVT LTD, BANGALORE

ITA 362/BANG/2019[2008-09]Status: Disposed28/8/2019AY 2008-09

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA vs M/S MALNAD ARECA MARKETING CO-OPERATIVE SOCIETY, SHIVAMOGGA

ITA 297/BANG/2019[2014-15]Status: Disposed28/8/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA vs M/S MALNAD ARECA MARKETTING CO-OPERATIVE SOCIETY, SHIVAMOGGA

ITA 296/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

JANAHITHA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs JOINT DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 279/BANG/2019[2013-14]Status: Disposed28/8/2019AY 2013-14

INCOME TAX OFFICER, WARD- 5(2)(1), BANGALORE vs M/S. ANDHRA DEVANGA SANGHAMU (R), BANGALORE

ITA 1577/BANG/2019[2016-17]Status: Disposed28/8/2019AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S PLATINUM HOLDING PRIVATE LIMITED, CHENNAI

ITA 154/BANG/2019[2009-10]Status: Disposed28/8/2019AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S PLATINUM HOLDINGS PRIVATE LIMITED, CHENNAI

ITA 153/BANG/2019[2008-09]Status: Disposed28/8/2019AY 2008-09

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S PLATINUM HOLDING PVT LTD, CHENNAI

ITA 152/BANG/2019[2007-08]Status: Disposed28/8/2019AY 2007-08

SMT. TEENA BETHALA,BENGALURU vs INCOME TAX OFFICER,WARD- 4(3)(2), BANGALORE

ITA 1384/BANG/2019[2012-13]Status: Disposed28/8/2019AY 2012-13

SMT. TEENA BETHALA,BANGALORE vs INCOME TAX OFFICER, WARD - 4(3)(2), BANGALORE

ITA 1383/BANG/2019[2011-12]Status: Disposed28/8/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(3)(1), BANGALORE vs SHRI B S YEDIYURAPPA, BANGALORE

ITA 12/BANG/2019[2009-10]Status: Disposed28/8/2019AY 2009-10

INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S ATRIA HYDEL POWER LIMITED, BANGALORE

ITA 114/BANG/2019[2010-11]Status: Disposed28/8/2019AY 2010-11

INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE vs M/S. ATLAS POWER INDIA PRIVATE LIMITED, BANGALORE

ITA 1077/BANG/2019[2012-13]Status: Disposed28/8/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE - 1(2), BANGALORE vs M/S. ADADYN TECHNOLOGIES PRIVATE LIMITED, BANGALORE

ITA 1041/BANG/2019[2014-15]Status: Disposed28/8/2019AY 2014-15