← All Benches
ITAT Bangalore Bench
18,478 judgments
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MYSORE vs M/S. PEETADIPATHI TRUST, MYSORE
ITA 1020/BANG/2019[2015-16]Status: Disposed28/8/2019AY 2015-16
INCOME TAX OFFICER, WARD - 1(1)(3), BANGALORE vs SHRI. DEEPAK BETHALA, BANGALORE
ITA 1012/BANG/2019[2015-16]Status: Disposed28/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE vs SRI K MANJU, BANGALORE
ITA 914/BANG/2018[2007-08]Status: Disposed28/8/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE vs SRI K MANJU, BANGALORE
ITA 913/BANG/2018[2006-07]Status: Disposed28/8/2019AY 2006-07
SRI THIMMIAH MANDEPANDRA KALAPPA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 3440/BANG/2018[2011-12]Status: Disposed28/8/2019AY 2011-12
SRI THIMMIAH MANDEPANDRA KALAPPA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 3439/BANG/2018[2010-11]Status: Disposed28/8/2019AY 2010-11
SRI.THIMMIAH MANDEPANDRA KALAPPA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 3438/BANG/2018[2009-10]Status: Disposed28/8/2019AY 2009-10
SRI.THIMMIAH MANDEPANDRA KALAPPA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 3437/BANG/2018[2008-09]Status: Disposed28/8/2019AY 2008-09
SRI THIMMIAH MANDEPANDRA KALAPPA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 3436/BANG/2018[2007-08]Status: Disposed28/8/2019AY 2007-08
INCOME TAX OFFICER WARD-6(2)(4), BANGALORE vs SMT CHANDRA MOOLCHAND JAIN, BANGALORE
ITA 3217/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
M/S THE GRAIN MERCHANTS CO-OP BANK LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 3121/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
M/S SAP LABS INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX RANGE-12(3), BANGALORE
ITA 2883/BANG/2018[2008-09]Status: Disposed28/8/2019AY 2008-09
M/S KOOCHIE PLAY SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2828/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SMT.PALLAVI RAVI, CHIKKAMANGALUR
ITA 275/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
INCOME TAX OFFICER WARD-1 EXEMPTIONS, BANGALORE vs M/S CENTRE FPR CELLULAR AND MOLECULAR PLATFORMS, BANGALORE
ITA 271/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE vs M/S KARNATAKA LAW SOCIETY, BELGAUM
ITA 2590/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), DAVANGERE vs M/S SRI GANESH EXIME, CHALLAKERE
ITA 2540/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
SRI KRISHNASA BHUTE,HARIHAR vs INCOME TAX OFFICER WARD-2(1), DAVANGERE
ITA 2444/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
M/S TILE ITALIA MOSAICS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(1), BANGALORE
ITA 2427/BANG/2018[2015-16]Status: Disposed28/8/2019AY 2015-16
INCOME TAX OFFICER (EXEMPTIONS) WARD-1, HUBLI vs M/S REDDY JANA SANGHA, CHITRADURGA
ITA 2380/BANG/2018[2012-13]Status: Disposed28/8/2019AY 2012-13