← All Benches
ITAT Bangalore Bench
18,478 judgments
INCOME TAX OFFICER (INTERNATIONAL TAXATION) WARD-2(1), BANGALORE vs RAVINDRA UPADRASHTA, BANGALORE
ITA 2342/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFICER TDS WARD-1(2), BANGALORE
ITA 2170/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFFICER TDS WARD-1(2), BANGALORE
ITA 2169/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFFICER TDS WARD-1(2), BANGALORE
ITA 2168/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFFICER TDS WARD-1(2), BANGALORE
ITA 2167/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFFICER TDS WARD-1(2), BANGALORE
ITA 2166/BANG/2018[2012-13]Status: Disposed28/8/2019AY 2012-13
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFFICER TDS WARD-1(2), BANGALORE
ITA 2165/BANG/2018[2012-13]Status: Disposed28/8/2019AY 2012-13
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFFICER TDS WARD-1(2), BANGALORE
ITA 2164/BANG/2018[2011-12]Status: Disposed28/8/2019AY 2011-12
EMPLOYEES STATE INSURANCE CORPORATION,BANGALORE vs INCOME TAX OFFICER TDS WARD-1(2), BANGALORE
ITA 2163/BANG/2018[2011-12]Status: Disposed28/8/2019AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 4 (3) (1), BENGALURU vs SHRI MANOHAR KRISHNASWAMY, BENGALURU
ITA 2064/BANG/2018[2012-13]Status: Disposed28/8/2019AY 2012-13
INCOME TAX OFFICER WARD-2, CHITRADURGA vs SRI M D KOUSHIK, HIRIYUR
ITA 2038/BANG/2018[2009-10]Status: Disposed28/8/2019AY 2009-10
INCOME TAX OFFICER WARD-1(2), DAVANGERE vs SRI K HARSHA REDDY, DAVANGERE
ITA 2033/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
INCOME TAX OFFICER(EXEMPTIONS) WARD-1, MYSORE vs M/S MARIMALLAPPA'S CHARITIES, MYSORE
ITA 1918/BANG/2018[2006-07]Status: Disposed28/8/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs SHRI G SOMASHEKAR REDDY, BANGALORE
ITA 1905/BANG/2018[2008-09]Status: Disposed28/8/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE vs SHRI G SOMASHEKAR REDDY, BANGALORE
ITA 1904/BANG/2018[2007-08]Status: Disposed28/8/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs SRI KAVIRAJ RAJANNA KALAHALLI, HOSPET
ITA 1903/BANG/2018[2014-15]Status: Disposed28/8/2019AY 2014-15
INCOME TAX OFFICER, WARD-5(3)(3), BENGALURU vs SHRI. SYED ABRAR, BENGALURU
ITA 1800/BANG/2018[2012-13]Status: Disposed28/8/2019AY 2012-13
M/S KARLE PROPERTIES,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 1774/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
INCOME TAX OFFICER WARD-1(5), DAVANGERE vs THE DAVANGERE HARIHARA URBAN SAHAKARA BANK NIYAMITHA, DAVANGERE
ITA 1767/BANG/2018[2015-16]Status: Disposed28/8/2019AY 2015-16
DY. COMMISSIONER OF INCOME TAX CIRCLE -6 (1) (2), BENGALURU vs M/S SWAN SILK PVT. LTD., BENGALURU
ITA 1664/BANG/2018[2012-13]Status: Disposed28/8/2019AY 2012-13
