← All Benches
ITAT Bangalore Bench
18,478 judgments
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MAINI MATERIAL MOVEMENT PVT LTD, BANGALORE
ITA 1519/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
M/S KANYAKAPARAMESHWARI CO-OPERATIVE BANK LIMITED,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 1481/BANG/2018[2012-13]Status: Disposed28/8/2019AY 2012-13
INCOME TAX OFFICER WARD -6(3)(4), BENGALURU vs SHRI SIDDAGANGAIH, BENGALURU
ITA 1416/BANG/2018[2008-09]Status: Disposed28/8/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE vs M/S KHIVRAJ MOTORS, BANGALORE
ITA 123/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BUSINESS PROCESS OUTSOURCING INDIA PVT LTD, BANGALORE
ITA 1222/BANG/2018[2008-09]Status: Disposed28/8/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOOME TAX CIRCLE-2(2)(1), BANGALORE vs MR.V ANANTH KUMAR, BANGALORE
ITA 1200/BANG/2018[2008-09]Status: Disposed28/8/2019AY 2008-09
INCOME TAX OFFICER WARD-7(2)(4), BANGALORE vs SMT.SHUBHA, BANGALORE
ITA 1162/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
INCOME TAX OFFICER WARD-2, VIJAYAPUR vs THE ADIL AMANAT CO-OPERATIVE CREDIT SOCIETY LTD, VIJAYAPUR
ITA 1058/BANG/2018[2013-14]Status: Disposed28/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE vs M/S IMPERIAL HEALTH RESEARCH CENTRE LTD, BANGALORE
ITA 980/BANG/2017[2012-13]Status: Disposed28/8/2019AY 2012-13
THE HUBLI TALUKA AGRICULTURAL PRODUCE CO-OP MARKETING SOCIETY LTD,HUBLI vs THE INCOME TAX OFFICER WARD-3(3), HUBLI
ITA 911/BANG/2017[2008-09]Status: Disposed28/8/2019AY 2008-09
M/S DRA PROJECTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE
ITA 781/BANG/2017[2010-11]Status: Disposed28/8/2019AY 2010-11
M/S DRA PROJECTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE
ITA 780/BANG/2017[2010-11]Status: Disposed28/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX (TDS) CIRCLE-2(1), BENGALURU vs M/S INDIAN INSTITUTE OF MANAGEMENT, BENGALURU
ITA 2577/BANG/2017[2010-11]Status: Disposed28/8/2019AY 2010-11
INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S ANJANEYA STORAGE & WARE HOUSING INDIA PVT LTD, BANGALORE
ITA 2508/BANG/2017[2013-14]Status: Disposed28/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE vs M/S AGNI AERO SPORTS ADVENTURE ACADEMY PVT LTD, BANGALORE
ITA 243/BANG/2017[2012-13]Status: Disposed28/8/2019AY 2012-13
INCOME TAX OFFICER WARD-2, KALABURGAI vs M/S MANGAL REALITY, KALABURGAI
ITA 2216/BANG/2017[2014-15]Status: Disposed28/8/2019AY 2014-15
SRI SARFRAZ AHMED S UMACHAGI,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI
ITA 2131/BANG/2017[2013-14]Status: Disposed28/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VEVEO INDIA PVT LTD, BANGALORE
ITA 2055/BANG/2017[2012-13]Status: Disposed28/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE vs M.S NITESH ESTATES LTD, BANGALORE
ITA 2004/BANG/2017[2010-11]Status: Disposed28/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE vs M/S. NANDI ENGINEERING LTD, BANGALORE
ITA 2002/BANG/2017[2012-13]Status: Disposed28/8/2019AY 2012-13
