ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE vs. SRI K MANJU, BANGALORE
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The tribunal's decision is not detailed in this excerpt. This section only lists the cases being appealed.
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and Ors. Page 13 of 33 86 CO 49/Bang/2019 2015-16 M/s Petadipathi DCIT, Circle-2(1), (In ITA Trust, Ganapathi Mysore 1020/Bang/2019) Sachidhananda Ashram, Datta Nagar, Ooty PAN –AAATP 5861A Nanjangud Road, Mysore. 87 596/Bang/2001 1995-96 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025. 88 597/Bang/2001 1996-97 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025 89 605/Bang/2001 1996-97 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025 90 606/Bang/2001 1997-98 DCIT (Trust), Baldvin Girls High Circle-3(1), School, PAN – GIR No.B-229 Bangalore No.90, Richmond Road, Bangalore-560 025 91 1903/Bang/2018 2014-15 ACIT, Circle-1, Shri Kaviraj Rajanna Bellary Kalahalli, PAN – ALGPK6521K Prop. M/s Lakshmi Minerals, Nahar Complex, Dam Road Hospet.
92 1130/Bang/2013 2007-08 DCIT, Central M/s Fiza Shipping & Circle-2(3), Logistics & PAN – AABFF 5741Q Bangalore Commerce Centre, Kulur, Kavoor Road, Mangalore. and Ors. Page 14 of 33 93 1131/Bang/2013 2008-09 DCIT, Central M/s Fiza Shipping & Circle-2(3), Logistics & PAN – AABFF 5741Q Bangalore Commerce Centre, Kulur, Kavoor Road, Mangalore. 94 CO 23/Bang/2014 2007-08 M/s Fiza Shipping & DCIT, Central (In 1131/Bang/2013 ) Logistics & Circle-2(3), Commerce Centre, Bangalore PAN – AABFF 5741Q Kulur, Kavoor Road, Mangalore. 95 411/Bang/2015 2007-08 ITO, Ward-7(2)(2), Shri Syed Yaseen, Bangalore No.63/C Siddiah PAN –AAKPY9869M Road, Bangalore-560 027. 96 2064/Bang/2018 2012-13 DCIT, Circle- Shri Manohar 4(3)(1), Krsihnaswamy,No. 479, 13th Cross, 28th PAN – Bangalore Main, J.P Nagar 1st AHMPK3576A Phase, Bangalore-76 97 1058/Bang/2018 2013-14 ITO, Ward-2, Shri Adil Amanat Vijaypur. Co-operative Credit PAN – AAAAT 6687 Society Ltd., R Vijaypur.
98 1577/Bang/2019 2016-17 ITO, Ward-5(2)(1), M/s Andhra Bangalore Devanga Sanghaum PAN – AABTA 9495 (R) 203, 3rd Floor, 35,36 Q ADC Complex, J.M Road, C.T Street, Bangalore-560 002. 99 913/Bang/2018 2006-07 ACIT, Circle-1(4), Shri K Manju, Bangalore Producer, No.1241/1, 28th PAN – AJXPK 1430 E Main, 32nd G Cross, 4th T Block Jayanagar, Bangalore.
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