← All Benches
ITAT Bangalore Bench
18,478 judgments
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 248/BANG/2018[2003-04]Status: Disposed20/9/2019AY 2003-04
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 247/BANG/2018[2001-02]Status: Disposed20/9/2019AY 2001-02
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 245/BANG/2018[2000-01]Status: Disposed20/9/2019AY 2000-01
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 243/BANG/2018[1999-00]Status: Disposed20/9/2019AY 1999-00
INDUS STEELS AND ALLOYS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2383/BANG/2018[2015-16]Status: Disposed20/9/2019AY 2015-16
INDUS STEELS AND ALLOYS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2382/BANG/2018[2014-15]Status: Disposed20/9/2019AY 2014-15
M/S KBACE TECHNOLOGIES PRIVATE LIMITED,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 233/BANG/2018[2013-14]Status: Disposed20/9/2019AY 2013-14
M/S SHIPLA HIGH RISE PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2284/BANG/2018[2015-16]Status: Disposed20/9/2019AY 2015-16
SHRI KISHORE KUMAR KUNDANMA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 5 (2)(1), BENGALURU
ITA 2043/BANG/2018[2006-07]Status: Disposed20/9/2019AY 2006-07
SHRI. SHIVAMURTHY,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), MYSORE
ITA 1924/BANG/2018[2007-08]Status: Disposed20/9/2019AY 2007-08
DR.SUCHITRA RAO,MANGALORE vs THE INCOME TAX OFFICER WARD-2(1), MANGALORE
ITA 1324/BANG/2018[2013-14]Status: Disposed20/9/2019AY 2013-14
M/S SHREE GAVI SIDDESHWARA MINERALS,BANGALORE vs THE COMMISSIONE OF INCOME TAX (CENTRAL), BANGALORE
ITA 863/BANG/2017[2012-13]Status: Disposed20/9/2019AY 2012-13
M/S VWR LAB PRODUCTS PT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 779/BANG/2017[2012-13]Status: Disposed20/9/2019AY 2012-13
M/S. AXIS AEROSPACE & TECHNOLOGIES P LTD.,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 766/BANG/2017[2009-10]Status: Disposed20/9/2019AY 2009-10
DR ANJANAIAH,TUMKUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX RANGE-2(3)(1), BANGALORE
ITA 676/BANG/2017[2012-13]Status: Disposed20/9/2019AY 2012-13
SRI BUDDAN GOWDA,RAICHUR vs INCOME TAX OFFICER WARD-3, RAICHUR
ITA 2564/BANG/2017[2008-09]Status: Disposed20/9/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S. UE DEVELOPMENT INDIA PVT LTD, BANGALORE
ITA 1895/BANG/2017[2010-11]Status: Disposed20/9/2019AY 2010-11
24/7 CUSTOMER PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 550/BANG/2015[2010-11]Status: Disposed20/9/2019AY 2010-11
ASST.C.I.T., BANGALORE vs M/S 24/7 CUSTOMER PVT. LTD., BANGALORE
ITA 498/BANG/2015[2010-11]Status: Disposed20/9/2019AY 2010-11
DCIT, BANGALORE vs M/S BANGALORE DEVELOPMENT AUTHORITY, BANGALORE
ITA 1007/BANG/2015[2010-11]Status: Disposed20/9/2019AY 2010-11