← All Benches
ITAT Bangalore Bench
18,478 judgments
M K AHMED SUPER MARKET,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 553/BANG/2019[2013-14]Status: Disposed20/9/2019AY 2013-14
AMMA CONSTRUCTION INDIA PVT LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), BENGALURU
ITA 530/BANG/2019[2014-15]Status: Disposed20/9/2019AY 2014-15
SHREE GAVI SIDDESHWARA MINERALS,BANGALORE vs DEPUTY COMMISSIONER OF INOCME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 514/BANG/2019[2014-15]Status: Disposed20/9/2019AY 2014-15
SHREE GAVI SIDDESHWARA MINERALS,BANGALORE vs DEPUTY COMMISSIONER OF INOCME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 513/BANG/2019[2012-13]Status: Disposed20/9/2019AY 2012-13
SHREE GAVI SIDDESHWARA MINERALS,BANGALORE vs DEPUTY COMMISSIONER OF INOCME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 512/BANG/2019[202-13]Status: Disposed20/9/2019
SHREE GAVI SIDDESHWARA MINERALS,BANGALORE vs DEPUTY COMMISSIONER OF INOCME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 511/BANG/2019[2011-12]Status: Disposed20/9/2019AY 2011-12
M/S SRI SHAKAMBARI MAHILA PATTINA SAHAKARI SANGHA NIYAMITHA,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 210/BANG/2019[2012-13]Status: Disposed20/9/2019AY 2012-13
BYDESIGN INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 1749/BANG/2019[2016-17]Status: Disposed20/9/2019AY 2016-17
INCOME TAX OFFICER, WARD- 1(1)(3), BANGALORE vs M/S. BANGALORE AIRPORT HOTEL LIMITED, BANGALORE
ITA 1052/BANG/2019[2015-16]Status: Disposed20/9/2019AY 2015-16
SMT PUTTATHAYAMMA,MYSORE vs INCOME TAX OFFICER WARD-1(1), MYSORE
ITA 982/BANG/2018[2006-07]Status: Disposed20/9/2019AY 2006-07
M/S BHIMA FOUNDATION,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 946/BANG/2018[2017-18]Status: Disposed20/9/2019AY 2017-18
M/S. K.N.R ROFFING PVT LTD.,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR
ITA 3125/BANG/2018[2015-16]Status: Disposed20/9/2019AY 2015-16
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI, UDUPI
ITA 255/BANG/2018[2012-13]Status: Disposed20/9/2019AY 2012-13
K UMESH SHETTY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(4), BANGALORE
ITA 2544/BANG/2018[2012-13]Status: Disposed20/9/2019AY 2012-13
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 254/BANG/2018[2011-12]Status: Disposed20/9/2019AY 2011-12
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 253/BANG/2018[2008-09]Status: Disposed20/9/2019AY 2008-09
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 252/BANG/2018[2007-08]Status: Disposed20/9/2019AY 2007-08
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 251/BANG/2018[2006-07]Status: Disposed20/9/2019AY 2006-07
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 250/BANG/2018[2005-06]Status: Disposed20/9/2019AY 2005-06
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 249/BANG/2018[2004-05]Status: Disposed20/9/2019AY 2004-05