← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. SEYYIDMADANI CHARITABLE TRUST,MANGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1050/BANG/2019[2011-12]Status: Disposed27/9/2019AY 2011-12
SUDHIR S KARKAL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 1003/BANG/2019[2013-14]Status: Disposed27/9/2019AY 2013-14
PADINIJARE NAIRVEETIL DEVADASAN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE
ITA 3062/BANG/2018[2014-15]Status: Disposed27/9/2019AY 2014-15
MR.BALACHANDRA HULKOTI(HUF),GADAG vs THE INCOME TAX OFFICER WRAD-1, GADAG
ITA 3056/BANG/2018[2013-14]Status: Disposed27/9/2019AY 2013-14
INCOME TAX OFFICER WARD-3(4), HUBLI vs BSNL EMPLOYEES O-OP CREDIT SOCIETY LTD, HUBLI
ITA 981/BANG/2017[2014-15]Status: Disposed27/9/2019AY 2014-15
DHRUVI SECURITIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 1904/BANG/2017[2013-14]Status: Disposed27/9/2019AY 2013-14
M/S ACI WORLWIDE SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 1893/BANG/2017[2013-14]Status: Disposed27/9/2019AY 2013-14
SMT. MALINI SUBRAMANIAN,MYSORE vs PR. CIT, MYSORE
ITA 935/BANG/2016[2011-12]Status: Disposed27/9/2019AY 2011-12
ASST. C.I.T., BANGALORE vs M/S SANYO INDIA PVT. LTD., BANGALORE
ITA 628/BANG/2016[2011-12]Status: Disposed27/9/2019AY 2011-12
ASST.C.I.T., RAICHUR vs M/S SINDHANUR URBAN CO-OPERATIVE BANK LTD., BELLARY
ITA 1048/BANG/2016[2008-09]Status: Disposed27/9/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S INFOSYS BPO LTD, BANGALORE
ITA 1333/BANG/2014[2007-08]Status: Disposed27/9/2019AY 2007-08
MADHAN KUMAR J,BANGALORE vs COMMISSIONER OF INCOME TAX(APPEALS)V, BANGALORE
ITA 1189/BANG/2014[2010-11]Status: Disposed27/9/2019AY 2010-11
ITO vs M/S ARIBA TECHNOLOGIES PVT LTD, BANGALORE
ITA 843/BANG/2013[2005-06]Status: Disposed27/9/2019AY 2005-06
M/S. SUPRAJIT ENGINEERING LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
ITA 2611/BANG/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
M/S SANKHLA VINYL PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2485/BANG/2017[2010-11]Status: Disposed25/9/2019AY 2010-11
MOLEX INDIA TOOLING PVT LTD.,BANGALORE vs ACIT, BANGALORE
ITA 839/BANG/2009[2003-04]Status: Disposed25/9/2019AY 2003-04
DY.C.I.T., BANGALORE vs M/S J & P COATS, BANGALORE
ITA 360/BANG/2015[2010-11]Status: Disposed23/9/2019AY 2010-11
DCIT, BANGALORE vs M/S J & P COATS LTD., BANGALORE
ITA 1411/BANG/2015[2011-12]Status: Disposed23/9/2019AY 2011-12
M/S. SHREE JEWELLERS,GADAG vs THE INCOME TAX OFFICER, WARD - 1, GADAG
ITA 932/BANG/2019[2014-15]Status: Disposed20/9/2019AY 2014-15
M/S. SHREE ABHARANA,GADAG vs THE INCOME TAX OFFICER, WARD - 1, GADAG
ITA 931/BANG/2019[2014-15]Status: Disposed20/9/2019AY 2014-15
