← All Benches

ITAT Bangalore Bench

18,481 judgments

M S VEENA,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR

ITA 2845/BANG/2018[2015-16]Status: Disposed1/10/2019AY 2015-16

THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, MANGALURU vs M/S MEDICAL RELIEF SOCIETY OF SOUTH KANARA, MANIPAL

ITA 160/BANG/2018[2008-09]Status: Disposed1/10/2019AY 2008-09

SHRI S KRISHNA PRASAD,BALLARI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, BELAGAVI

ITA 1172/BANG/2018[2008-09]Status: Disposed1/10/2019AY 2008-09

THE KARUR VYSYA BANK LTD,BELLARY vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CIRCLE, HUBLI-DHARWAD

ITA 2886/BANG/2017[2011-12]Status: Disposed1/10/2019AY 2011-12

M/S FULCRUM FUND SERVICES INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-11(1), BANGALORE

ITA 2519/BANG/2017[2010-11]Status: Disposed1/10/2019AY 2010-11

SRI BHASKAR RAJU,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 1828/BANG/2016[2007-08]Status: Disposed1/10/2019AY 2007-08

THE ABRAHAM MEMORIAL EDUCATIONAL TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE - 1, BANGALORE

ITA 1033/BANG/2019[2013-14]Status: Disposed30/9/2019AY 2013-14

CITRIX R & D INDIA PVT LTD,BANGALORE vs DEPUTTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE

ITA 2459/BANG/2017[2013-14]Status: Disposed30/9/2019AY 2013-14

M/S STERLING COMMERCE PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 1220/BANG/2011[2007-08]Status: Disposed30/9/2019AY 2007-08

M/S. SUNRISE BUILD STRUCTURE PRIVATE LIMITED,MYSURU vs INCOME TAX OFFICER, WARD - 1(1), MYSURU

ITA 632/BANG/2019[2013-14]Status: Disposed27/9/2019AY 2013-14

M/S REGIONAL TRANSPORT OFFICER,BANGALORE vs INCOME TAX OFFICER (TDS) WARD-18(2), BANGALORE

ITA 607/BANG/2019[2010-11]Status: Disposed27/9/2019AY 2010-11

PYARUSAB SHANNU,CHITRADURGA vs INCOME TAX OFFICER WARD-2, CHITRADURGA

ITA 196/BANG/2019[2013-14]Status: Disposed27/9/2019AY 2013-14

PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,HUVIN HIPPARAGI vs INCOME TAX OFFICER, WARD- 3, VIJAYAPURA

ITA 1826/BANG/2019[2016-17]Status: Disposed27/9/2019AY 2016-17

SRI. RAMCHAND GOPE,BANGALORE vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD- 1(1), BANGALORE

ITA 1660/BANG/2019[2014-15]Status: Disposed27/9/2019AY 2014-15

M/S CAMSON BIO TECHNOLOGIES LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(1), BANGALORE

ITA 1441/BANG/2019[2014-15]Status: Disposed27/9/2019AY 2014-15

M/S DURGA BAR & RESTAURANT,MANGALORE vs THE INCOME TAX OFFICER WARD - 2(4), MANGALORE

ITA 1440/BANG/2019[2011-12]Status: Disposed27/9/2019AY 2011-12

M/S DURGA BAR & RESTAURANT,MANGALORE vs THE INCOME TAX OFFICER WARD - 2(4), MANGALORE

ITA 1439/BANG/2019[2010-11]Status: Disposed27/9/2019AY 2010-11

M/S DURGA BAR & RESTAURANT,MANGALORE vs THE INCOME TAX OFFICER WARD - 2(4), MANGALORE

ITA 1438/BANG/2019[2009-10]Status: Disposed27/9/2019AY 2009-10

M/S. MAYURA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD - 6(2)(2), BANGALORE

ITA 1183/BANG/2019[2015-16]Status: Disposed27/9/2019AY 2015-16

M/S. SEYYIDMADANI CHARITABLE TRUST,MANGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 1051/BANG/2019[2019-20]Status: Disposed27/9/2019AY 2019-20