← All Benches
ITAT Bangalore Bench
18,481 judgments
CONTINENTAL AUTOMOTIVE COMPONENTS (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 473/BANG/2015[2010-11]Status: Disposed16/10/2019AY 2010-11
SIDDARTH BOHRA ( HUF),BANGALORE vs INCOME TAX OFFICER WARD-2(2)(1), BANGALORE
ITA 374/BANG/2019[2008-09]Status: Disposed11/10/2019AY 2008-09
SRI.BOBBANNA,BANGALORE vs INCOME TAX OFFICER WARD-7(2), BANGALORE
ITA 211/BANG/2019[2010-11]Status: Disposed11/10/2019AY 2010-11
M/S ANUVARATH APPARELS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 117/BANG/2019[2014-15]Status: Disposed11/10/2019AY 2014-15
SRI. ASHOK KUMAR GARG,BANGALORE vs INCOME TAX OFFICER, WARD- 1(3)(4), BANGALORE
ITA 1151/BANG/2019[2009-10]Status: Disposed11/10/2019AY 2009-10
SRI LAKSHMI VENKATESHWARA IRRIGATION,CHIKKABALLAPUR vs INCOME TAX OFFICER, WARD - 1, CHIKKABALLAPUR
ITA 1044/BANG/2019[2015-16]Status: Disposed11/10/2019AY 2015-16
SRI VIJAY KUMAR,MANIPAL vs THE INCOME TAX OFFICER WARD-3, UDUPI
ITA 2345/BANG/2018[2012-13]Status: Disposed11/10/2019AY 2012-13
ARCTERN CONSULTING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 352/BANG/2017[2012-13]Status: Disposed11/10/2019AY 2012-13
SMT. SRIDEVI,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(3), BANGALORE
ITA 1449/BANG/2017[2008-09]Status: Disposed11/10/2019AY 2008-09
SRI. P. SHYAMARAJU,BANGALORE vs DCIT, BANGALORE
ITA 986/BANG/2014[2003-04]Status: Disposed11/10/2019AY 2003-04
DCIT, BANGALORE vs M/S SHYAMARAJU & CO., INDIA PVT. LTD., BANGALORE
ITA 610/BANG/2012[2006-07]Status: Disposed11/10/2019AY 2006-07
DCIT, BANGALORE vs M/S SHYAMARAJU & CO., INDIA PVT. LTD., BANGALORE
ITA 609/BANG/2012[2005-06]Status: Disposed11/10/2019AY 2005-06
DCIT, BANGALORE vs M/S SHYAMARAJU & CO., INDIA PVT. LTD., BANGALORE
ITA 608/BANG/2012[2004-05]Status: Disposed11/10/2019AY 2004-05
DCIT, BANGALORE vs M/S SHYAMARAJU & CO., INDIA PVT. LTD., BANGALORE
ITA 607/BANG/2012[2003-04]Status: Disposed11/10/2019AY 2003-04
DCIT, BANGALORE vs M/S SHYAMARAJU & CO., INDIA PVT. LTD., BANGALORE
ITA 606/BANG/2012[2002-03]Status: Disposed11/10/2019AY 2002-03
DCIT, BANGALORE vs M/S SHYAMARAJU & CO., INDIA PVT. LTD., BANGALORE
ITA 605/BANG/2012[2001-02]Status: Disposed11/10/2019AY 2001-02
M/S SYNOPSYS (INDIA) PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1095/BANG/2012[2007-08]Status: Disposed11/10/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU vs M/S. MHM HOLDINGS PVT LTD, BENGALURU
ITA 115/BANG/2018[2010-11]Status: Disposed10/10/2019AY 2010-11
SRI. B.A. MOIDEEN BAVA,MANGALORE vs DCIT, BANGALORE
ITA 783/BANG/2011[2003-04]Status: Disposed10/10/2019AY 2003-04
M/S OM SAI FABRICS,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-9, BANGALORE
ITA 118/BANG/2019[2011-12]Status: Disposed7/10/2019AY 2011-12
