← All Benches

ITAT Bangalore Bench

18,481 judgments

SLN TECHNOLOGIES PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 1219/BANG/2015[2012-13]Status: Disposed18/10/2019AY 2012-13

M/S. ATHMASHAKTHI MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs THE INCOME TAX OFFICER, WARD - 1(4), MANGALURU

ITA 1220/BANG/2019[2015-16]Status: Disposed18/10/2019AY 2015-16

M/S. DELL INTENATIONAL SERVICES INDIA PVT LTD,BENGALURU vs ADDITONAL COMMISSIONER OF INCOME TAX, LTU, BENGALURU

ITA 777/BANG/2018[2008-2009]Status: Disposed18/10/2019AY 2008-2009

ASSISTAT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S EFD INDUCTION PVT LTD, BANGALORE

ITA 796/BANG/2017[2011-12]Status: Disposed18/10/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S EFD INDUCTION PVT LTD, BANGALORE

ITA 795/BANG/2017[2010-11]Status: Disposed18/10/2019AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S EFD INDUCTION PVT LTD, BANGALORE

ITA 794/BANG/2017[2009-10]Status: Disposed18/10/2019AY 2009-10

M/S. KAVERI BAR & RESTAURANT,MANGALORE vs THE INCOME TAX OFFICER, WARD- 1(3), MANGALORE

ITA 631/BANG/2019[2015-16]Status: Disposed16/10/2019AY 2015-16

MURTOOZ ALI KHAN,MYSURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 2045/BANG/2019[2017-18]Status: Disposed16/10/2019AY 2017-18

E KRISHNAPPA & COMPANY,BENGALURU vs INCOME TAX OFFICER, WARD- 8(4), BANGALORE

ITA 1886/BANG/2019[2005-06]Status: Disposed16/10/2019AY 2005-06

KAMALA DEVI BAID,BENGALURU vs THE INCOME TAX OFFICER, WARD- 2(2)(4), BENGALURU

ITA 1873/BANG/2019[2011-12]Status: Disposed16/10/2019AY 2011-12

M/S. SRI KRISHNA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BENGALURU

ITA 1852/BANG/2019[2016-17]Status: Disposed16/10/2019AY 2016-17

SRI ARTHUR BERNARD SEBASTINE PAIS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 1683/BANG/2019[2017-18]Status: Disposed16/10/2019AY 2017-18

M/S. CHADHA AUTO AGENCIES,HUBBALLI vs THE INCOME TAX OFFICER, WARD - 1(1), HUBBALI

ITA 1201/BANG/2019[2015-16]Status: Disposed16/10/2019AY 2015-16

INCOME TAX OFFICER WARD-4(1)(1), BANGALORE vs M/S LEVIS STRAUSS (INDIA) PVT LTD, BANGALORE

ITA 2548/BANG/2018[2012-13]Status: Disposed16/10/2019AY 2012-13

INCOME TAX OFFICER WARD-4(1)(1), BANGALORE vs M/S LEVIS STRAUSS INDIA PVT LTD, BANGALORE

ITA 2547/BANG/2018[2013-14]Status: Disposed16/10/2019AY 2013-14

M/S SASKEN TECHNOLOGIES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE

ITA 1170/BANG/2018[2009-10]Status: Disposed16/10/2019AY 2009-10

M/S. INDECA SPORTING GOODS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 445/BANG/2017[2012-13]Status: Disposed16/10/2019AY 2012-13

HEWLWTT PACKWARD INDIA SOFTWARE OPERATION PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 2175/BANG/2017[2012-13]Status: Disposed16/10/2019AY 2012-13

NVIDIA GRAPHICS PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE

ITA 979/BANG/2016[2010-11]Status: Disposed16/10/2019AY 2010-11

JCIT, BANGALORE vs M/S NIVIDIA GRAPHICS PRIVATE LIMITED, BANGALORE

ITA 1090/BANG/2016[2010-11]Status: Disposed16/10/2019AY 2010-11