← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S YOKOGAWA IA TECHNOLOGIES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER O INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2500/BANG/2017[2010-11]Status: Disposed25/10/2019AY 2010-11
M/S GEORGE P JOHNSON EVENT MARKETING PRIVATE LIMITED,BANGALORE vs ADDL.COMMISSIONER OF INCOME TAX RANGE-7, BANGALORE
ITA 1543/BANG/2017[2011-12]Status: Disposed25/10/2019AY 2011-12
MR. ASHOK BATHLA,BANGALORE vs DCIT, BANGALORE
ITA 799/BANG/2016[2012-13]Status: Disposed25/10/2019AY 2012-13
MR. ASHOK BATHLA,BANGALORE vs DCIT, BANGALORE
ITA 793/BANG/2016[2006-07]Status: Disposed25/10/2019AY 2006-07
I PASS INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 677/BANG/2016[2011-12]Status: Disposed25/10/2019AY 2011-12
M/S. WIFI NETWORKS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2325/BANG/2016[2012-13]Status: Disposed25/10/2019AY 2012-13
M/S.SYNIVERSE TELEDATA SYSTEMNS PVT., LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2217/BANG/2016[2012-13]Status: Disposed25/10/2019AY 2012-13
ITO, BANGALORE vs SHRI. M. NAGARAJU, BANGALORE
ITA 210/BANG/2016[2006-07]Status: Disposed25/10/2019AY 2006-07
SRI. S. SHIVASHANKARAPPA vs ADDL. CIT,
ITA 245/BANG/2013[2005-06]Status: Disposed25/10/2019AY 2005-06
DCIT vs SRI. S. SHIVASHANKARAPPA,
ITA 223/BANG/2013[2005-06]Status: Disposed25/10/2019AY 2005-06
M/S.LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2332/BANG/2016[2007-2008]Status: Disposed24/10/2019AY 2007-2008
M/S MANHATTAN ASSOCIATES (INDIA) DEVELOPEMENT CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 150/BANG/2019[2012-13]Status: Disposed23/10/2019AY 2012-13
SRI DEVRAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES(R),KOLAR vs INCOME TAX OFFICER (TDS) WARD-2(2), BANGALORE
ITA 3307/BANG/2018[2013-14]Status: Disposed23/10/2019AY 2013-14
S R RAJENDRA KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(5), BANGALORE
ITA 3059/BANG/2018[2008-09]Status: Disposed23/10/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE vs M/S BANGALORE CLUB, BANGALORE
ITA 2963/BANG/2018[2013-14]Status: Disposed23/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(2), BANGALORE vs M/S VIHAN DIRECT SELLING (INDIA) PVT LTD, BANGALORE
ITA 2881/BANG/2018[2013-14]Status: Disposed23/10/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S EXIDE LIFE INSURANCE COMPANY LIMITED, BANGALORE
ITA 1961/BANG/2018[2012-13]Status: Disposed23/10/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE vs M/S. STERLING COMMERCE SOLUTIONS INDIA PVT LTD, BANGALORE
ITA 1558/BANG/2017[2008-09]Status: Disposed23/10/2019AY 2008-09
M/S. THE HIMALAYA DRUG COMPANY,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2235/BANG/2016[2009-2010]Status: Disposed23/10/2019AY 2009-2010
AMERICAN POWER COVERSION (INDIA) PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1319/BANG/2011[2007-08]Status: Disposed23/10/2019AY 2007-08
