← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. KIVAR HOLDINGS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE
ITA 1553/BANG/2019[2014-15]Status: Disposed5/11/2019AY 2014-15
M/S. SHRI VEDAVYAS CO-OPERATIVE CREDIT SOCIETY LIMITED,HUBLI vs THE INCOME TAX OFFICER, WARD - 3(3), HUBBALLLI
ITA 1195/BANG/2019[2014-15]Status: Disposed5/11/2019AY 2014-15
M/S. AYESHA JAMAL,BANGALORE vs INCOME TAX OFFICER, WARD- 6(3)(1), BANGALORE
ITA 1011/BANG/2019[2014-15]Status: Disposed5/11/2019AY 2014-15
SRI. SAGAR KRISHNA,HOSPET vs INCOME TAX OFFICER, WARD-1, HOSPET
ITA 1812/BANG/2018[2013-14]Status: Disposed5/11/2019AY 2013-14
M/S SANDVINE TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2433/BANG/2018[2014-15]Status: Disposed1/11/2019AY 2014-15
V DINESH KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(2), BANGALORE
ITA 883/BANG/2019[2013-14]Status: Disposed25/10/2019AY 2013-14
M/S. MEDIGAS SYSTEMS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 2016/BANG/2019[2014-15]Status: Disposed25/10/2019AY 2014-15
SREE JAI MARUTHI CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(2), BENGALURU
ITA 1778/BANG/2019[2016-17]Status: Disposed25/10/2019AY 2016-17
RAJIV KUMAR BHUTRA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 1618/BANG/2019[2011-12]Status: Disposed25/10/2019AY 2011-12
SMT. PUSHPA DEVI,BANGALORE vs THE INCOME TAX OFFICER, WARD - 5(2)(2), BANGALORE
ITA 1436/BANG/2019[2006-07]Status: Disposed25/10/2019AY 2006-07
M/S. MICROGENESIS TECHSOFT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 12(1), BANGALORE
ITA 1015/BANG/2019[2006-07]Status: Disposed25/10/2019AY 2006-07
SRI MANOJ THARIAN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 12(1), BANGALORE
ITA 1014/BANG/2019[2006-07]Status: Disposed25/10/2019AY 2006-07
SRI SURESH H KERUDI,BAGALKOT vs THE INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 2955/BANG/2018[2012-13]Status: Disposed25/10/2019AY 2012-13
SRI SURESH H KERUDI,BAGALKOT vs THE INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 2954/BANG/2018[2011-12]Status: Disposed25/10/2019AY 2011-12
SRI SURESH H KERUDI,BAGALKOT vs THE INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 2953/BANG/2018[2010-11]Status: Disposed25/10/2019AY 2010-11
SRI SURESH H KERUDI,BAGALKOT vs THE INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 2952/BANG/2018[2009-10]Status: Disposed25/10/2019AY 2009-10
SRI SURESH H KERUDI,BAGALKOT vs THE INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 2951/BANG/2018[2008-09]Status: Disposed25/10/2019AY 2008-09
SRI SURESH H KERUDI,BAGALKOT vs THE INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 2950/BANG/2018[2007-08]Status: Disposed25/10/2019AY 2007-08
A.KRISHNAPPA (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1396/BANG/2018[2008-09]Status: Disposed25/10/2019AY 2008-09
SMT RESHMA GULAB JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 1057/BANG/2018[2014-15]Status: Disposed25/10/2019AY 2014-15