← All Benches
ITAT Bangalore Bench
18,481 judgments
NEMICHAND RATANCHAND JAIN,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 2401/BANG/2018[2015-16]Status: Disposed8/11/2019AY 2015-16
M/S. PURAVANKARA FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 2073/BANG/2018[2018-19]Status: Disposed8/11/2019AY 2018-19
BHAVESH RATILAL PATEL,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(4), BANGALORE
ITA 1606/BANG/2018[2014-15]Status: Disposed8/11/2019AY 2014-15
21G DESIGN WORKS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 1554/BANG/2018[2014-15]Status: Disposed8/11/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S OCWEN FINANCIAL SOLUTIONS PVT LTD, BANGALORE
ITA 1510/BANG/2018[2013-14]Status: Disposed8/11/2019AY 2013-14
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD,DHARWAD vs INCOME TAX OFFICER TDS WARD-1, HUBLI
ITA 2125/BANG/2017[2011-12]Status: Disposed8/11/2019AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE- 1, MANGALORE vs M/S HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY, HUBLI
ITA 1668/BANG/2017[2012-13]Status: Disposed8/11/2019AY 2012-13
M/S NSL SUGARS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1228/BANG/2017[2012-13]Status: Disposed8/11/2019AY 2012-13
DCIT, BANGALORE vs M/S NSL SUGARS LTD., BANGALORE
ITA 37/BANG/2016[2011-12]Status: Disposed8/11/2019AY 2011-12
EMULEX COMMUNICATIONS PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 230/BANG/2015[2010-11]Status: Disposed8/11/2019AY 2010-11
ITO, BANGALORE vs M/S EMULEX COMMUNICATIONS PVT. LTD., BANGALORE
ITA 152/BANG/2015[2010-11]Status: Disposed8/11/2019AY 2010-11
DCIT vs M/S ISG NOVA SOFT TECHNOLOGY PVT. LTD., BANGALORE
ITA 609/BANG/2013[2007-08]Status: Disposed8/11/2019AY 2007-08
M/S APCO CONCRETE BLOCKS AND ALLIED PRODUCTS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 617/BANG/2019[2007-08]Status: Disposed6/11/2019AY 2007-08
M/S JAMKHANDI CREDIT CO-OP CREDIT SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER WARD-2, BAGALKOT
ITA 539/BANG/2019[2013-14]Status: Disposed6/11/2019AY 2013-14
SRI KUMAR REDDALAPLLE VENKATESH,BANGALORE vs INCOME TAX OFFICER WARD-13(4), BANGALORE
ITA 212/BANG/2019[2009-10]Status: Disposed6/11/2019AY 2009-10
M/S. BHARATH CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD- 6(2)(2), BENGALURU
ITA 1954/BANG/2019[2016-17]Status: Disposed6/11/2019AY 2016-17
M/S NEOBYTES SOFTWARE SOLUTIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(3)(1), BANGALORE
ITA 353/BANG/2017[2010-11]Status: Disposed6/11/2019AY 2010-11
SRI GOSBAL MADHU SUDHANA,HOSAPETE vs THE INCOME TAX OFFICER, WARD - 1, HOSAPETE
ITA 811/BANG/2019[2016-17]Status: Disposed5/11/2019AY 2016-17
SRI PANDURANGA CREDIT CO-OPERATIVE SOCIETY LIMITED,TUMKUR vs INCOME TAX OFFICER WARD NO.4, TUMKUR
ITA 582/BANG/2019[2013-14]Status: Disposed5/11/2019AY 2013-14
UDAY RAMAKRISHNA SHETTY,BANGALORE vs INCOME TAX OFFICER WARD-1, SIRSI
ITA 538/BANG/2019[2015-16]Status: Disposed5/11/2019AY 2015-16
