← All Benches
ITAT Bangalore Bench
18,481 judgments
ASHOK KUMAR SHARMA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(4), BANGALORE
ITA 2933/BANG/2018[2010-11]Status: Disposed15/11/2019AY 2010-11
M. SATHYANARAYANA SETTY,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(2), BANGALORE
ITA 1888/BANG/2018[2007-08]Status: Disposed15/11/2019AY 2007-08
M/S VERISIGN SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 2532/BANG/2017[2010-11]Status: Disposed15/11/2019AY 2010-11
SRI NEKKUNDI MUNIREDDY THULASIRAM,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(3)(1), BANGALORE
ITA 985/BANG/2019[2012-13]Status: Disposed13/11/2019AY 2012-13
AREHALLI BYREGOWDA GANGADHARAGOWDA,RAMANAGARA vs INCOME TAX OFFICER, WARD- 1, RAMANAGAR
ITA 1675/BANG/2019[2016-17]Status: Disposed11/11/2019AY 2016-17
M/S MPHASIS LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-4, BANGALORE
ITA 67/BANG/2019[2014-15]Status: Disposed8/11/2019AY 2014-15
PURVANKARA FOUNDATION,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 665/BANG/2019[2018-19]Status: Disposed8/11/2019AY 2018-19
SMT. ANITA SARAN JOHN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 463/BANG/2019[2012-13]Status: Disposed8/11/2019AY 2012-13
NAYEEMUR REHAMAN,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(1), BANGALORE
ITA 344/BANG/2019[2015-16]Status: Disposed8/11/2019AY 2015-16
M/S. MAHALAKSHMI SOUHARDA CREDIT CO-OPERATIVE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(2), BENGALURU
ITA 2041/BANG/2019[2016-17]Status: Disposed8/11/2019AY 2016-17
M/S. MAHALAKSHMI SOUHARDA CREDIT CO-OPERATIVE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(2), BENGALURU
ITA 2040/BANG/2019[2012-13]Status: Disposed8/11/2019AY 2012-13
M/S. STONE IMPEX INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 6(1)(4), BENGALURU
ITA 1863/BANG/2019[2014-15]Status: Disposed8/11/2019AY 2014-15
M/S. VIKASA VIVIDHODDESHA SAHAKARA SANGHA NIYAMITHA,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1424/BANG/2019[2016-17]Status: Disposed8/11/2019AY 2016-17
SMT.MADHAVI GOPINATH,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(4), BANGALORE
ITA 141/BANG/2019[2012-13]Status: Disposed8/11/2019AY 2012-13
M/S. BEAVER AUTOMOTIVE PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD - 1(1)(3), BANGALORE
ITA 1259/BANG/2019[2015-16]Status: Disposed8/11/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), DAVANAGERE vs SHRI. KANKARA SRINATH REDDY, DAVANAGERE
ITA 1209/BANG/2019[2015-16]Status: Disposed8/11/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), DAVANGERE vs SRI D SUDHAKAR, CHALLAKERE
ITA 1206/BANG/2019[2010-11]Status: Disposed8/11/2019AY 2010-11
SHREE SHANTINATHJI JAIN SHWETAMBAR MURTIPUJAK TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 1137/BANG/2019[2018-19]Status: Disposed8/11/2019AY 2018-19
INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE vs M/S. KARNATAKA STATE CO-OPERATIVE APEX BANK EMPLOYEES CO-OPERATIVE SOCIETY LIMITED, BANGALORE
ITA 1129/BANG/2019[2015-16]Status: Disposed8/11/2019AY 2015-16
M/S REITZEL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 3329/BANG/2018[2014-15]Status: Disposed8/11/2019AY 2014-15