← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S SPARSH DIMENSIONS,HUBLI vs INCOME TAX OFFICER WARD-1(4), HUBLI
ITA 188/BANG/2019[2015-16]Status: Disposed20/11/2019AY 2015-16
M/S SPARSH DIMENSIONS,HUBLI vs INCOME TAX OFFICER WARD-1(4), HUBLI
ITA 187/BANG/2019[2014-15]Status: Disposed20/11/2019AY 2014-15
M/S SPARSH DIMENSIONS,HUBLI vs INCOME TAX OFFICER WARD-1(4), HUBLI
ITA 186/BANG/2019[2013-14]Status: Disposed20/11/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(3), BANGALORE vs M/S. SIGMA ALDRICH CHEMICALS PRIVATE LIMITED, BANGALORE
ITA 1326/BANG/2019[2009-10]Status: Disposed20/11/2019AY 2009-10
M/S. THE SIDDAPUR TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LIMITED,SIDDAPUR vs INCOME TAX OFFICER, WARD- 1, SIRSI
ITA 1293/BANG/2019[2012-13]Status: Disposed20/11/2019AY 2012-13
M/S. THE SIDDAPUR TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LIMITED,SIDDAPUR vs INCOME TAX OFFICER, WARD - 1, SIRSI
ITA 1292/BANG/2019[2010-11]Status: Disposed20/11/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 6(3)(1), BANGALORE vs SRI. M. KIRAN KUMAR, BANGALORE
ITA 1312/BANG/2019[2015-16]Status: Disposed19/11/2019AY 2015-16
SHRI SHARAD VENKATRAO MARATHE,SIRSI vs THE INCOME TAX OFFICER WARD-1, SIRSI
ITA 842/BANG/2019[2012-13]Status: Disposed18/11/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BANGALORE vs M/S. NITESH ESTATES LIMITED, BENGALURU
ITA 1295/BANG/2019[2013-14]Status: Disposed18/11/2019AY 2013-14
M/S. STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX- TDS -CIRCLE - 3(1), BANGALORE
ITA 1172/BANG/2019[2012-13]Status: Disposed18/11/2019AY 2012-13
M/S. STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX- TDS -RANGE - 3, BANGALORE
ITA 1171/BANG/2019[2012-13]Status: Disposed18/11/2019AY 2012-13
M/S. STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX- TDS - CIRCLE - 3(1), BANGALORE
ITA 1170/BANG/2019[2013-14]Status: Disposed18/11/2019AY 2013-14
M/S. STATE BANK OF INDIA,CHICKBALLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- TDS - CIRCLE - 3(1), BANGALORE
ITA 1169/BANG/2019[2012-13]Status: Disposed18/11/2019AY 2012-13
M/S. STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX- TDS - CIRCLE-3(1), BANGALORE
ITA 1168/BANG/2019[2012-13]Status: Disposed18/11/2019AY 2012-13
SUBEX LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 544/BANG/2016[2011-12]Status: Disposed18/11/2019AY 2011-12
ACHAIBARPRASAD NANDAN VERMA L.R. OF VARMA MUNI (LATE),BANGALORE vs INCOME TAX OFFICER, WARD - 1(2)(5), BANGALORE
ITA 801/BANG/2019[2014-15]Status: Disposed15/11/2019AY 2014-15
SRI K SHAMBULINGE GOWDA,MYSORE vs THE INCOME TA OFFICER WARD-2(2), MYSORE
ITA 599/BANG/2019[2008-09]Status: Disposed15/11/2019AY 2008-09
M/S. AKHILA BHARATH SRI VASAVI PENUGONDA TRUST (REGD),BENGALURU vs INCOME TAX OFFICER (EXEMPTIONS), WARD- 1, BENGALURU
ITA 1822/BANG/2019[2014-15]Status: Disposed15/11/2019AY 2014-15
L SHIVALINGAIAH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(3), BANGALORE
ITA 1779/BANG/2019[2012-13]Status: Disposed15/11/2019AY 2012-13
M/S. VIDYASHILP COMMUNITY TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1619/BANG/2019[2018-19]Status: Disposed15/11/2019AY 2018-19
