DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(3), BANGALORE vs. M/S. SIGMA ALDRICH CHEMICALS PRIVATE LIMITED, BANGALORE

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ITA 1326/BANG/2019Status: DisposedITAT Bangalore20 November 2019AY 2009-103 pages

In favour of the assessee: the Revenue's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Tribunal considered the submissions of the learned DR and the letter for withdrawal of the appeal. Consequently, the Tribunal dismissed the revenue's appeal.

What were the facts?

The revenue filed an appeal against the directions of the Dispute Resolution Panel for the assessment year 2009-10. During the hearing, the revenue filed a letter requesting withdrawal of the appeal.

What were the issues?

The primary issue was whether the revenue's appeal should be withdrawn.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, BANGALORE BENCHES “ C ” BENCH: BANGALORE

Before: SHRI B.R. BASKARAN & SHRI PAVAN KUMAR GADALE

For Appellant: Shri Pradeep Kumar, CIT (D.R)
For Respondent: Shri Ajith, Advocate
Hearing: 18.11.2019Pronounced: 20.11.2019

O R D E R

PER SHRI PAVAN KUMAR GADALE, JM :

1.

The revenue has filed an appeal against the directions of Dispute Resolution Panel (DRP), Bangalore dt.12.12.2013 for the Asst. Year 2009-10.

2.

At the time of hearing, a letter dt.14.11.2019 was filed by the DCIT, Circle 6(1)(1),Bangalore for withdrawal of appeal. The letter dt.14.11.2019 is read as under :

2 IT(TP)A No.1326/Bang/2019 Accordingly, considering the submissions of the ld. DR and letter dt.14.11.2019 for withdrawal of appeal by the revenue, we dismiss the revenue’s appeal.

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