← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2)(1), BENGALURU vs SHRI. MOHAMMED IMRAN, BENGALURU
ITA 1193/BANG/2017[2012 - 13]Status: Disposed27/11/2019
ASSISTANT COMMISSIONER OF INCOME-TAX, RAICHUR vs M/S.SINGDHANUR URBAN CO-OPEWRATIVE BANK LTD., BELLARY
ITA 2294/BANG/2016[2009-10]Status: Disposed27/11/2019AY 2009-10
SMT. G. VANAJA vs DCIT,
ITA 1006/BANG/2013[2006-07]Status: Disposed27/11/2019AY 2006-07
M/S. KALIA S C BANK LIMITED,BELTHANGADY TALUK vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1722/BANG/2019[2012-13]Status: Disposed25/11/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU vs M/S. ASSETZ PROPERTY MANAGEMENT SERVICES PRIVATE LIMITED, BENGALURU
ITA 158/BANG/2019[2014-15]Status: Disposed25/11/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BALLARI vs M/S SLV STEELS & ALLOYS PVT LTD, BALLARI
ITA 151/BANG/2019[2014-15]Status: Disposed25/11/2019AY 2014-15
SRI P V CHIKKA KRISHNAPPA (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE
ITA 376/BANG/2019[2011-12]Status: Disposed22/11/2019AY 2011-12
M/S ROOPA ELECTRICALS,SHIMOGA vs INCOME TAX OFFICER WARD-4, SHIMOGA
ITA 221/BANG/2019[2010-11]Status: Disposed22/11/2019AY 2010-11
SRI. SHIVAKUMAR SIDDALINGAPPA,BENGALURU vs INCOME TAX OFFICER, CIRCLE- 1(2)(3), BENGALURU
ITA 1838/BANG/2019[2009-10]Status: Disposed22/11/2019AY 2009-10
SMT. LAKSHMAMMA,SHIVAMOGGA vs THE INCOME TAX OFFICER, WARD- 3, SHIVAMOGGA
ITA 1387/BANG/2019[2015-16]Status: Disposed22/11/2019AY 2015-16
M/S NIVIS LIFECARE PROPERTY PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 2886/BANG/2018[2014-15]Status: Disposed22/11/2019AY 2014-15
M/S NIVIS LIFECARE PROPERTY PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 2885/BANG/2018[2013-14]Status: Disposed22/11/2019AY 2013-14
SRI MUGURU DUNDANAYAK BASAVARJU,MYSORE vs THE INCOME TAX OFFICER WARD-1(1), MYSORE
ITA 2726/BANG/2018[2012-13]Status: Disposed22/11/2019AY 2012-13
M/S. IHS GLOBAL PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(4), BENGALURU
ITA 2549/BANG/2018[2009-10]Status: Disposed22/11/2019AY 2009-10
SRI. B.S. MANJUNATH,BANGALORE vs DCIT, BANGALORE
ITA 454/BANG/2016[2010-11]Status: Disposed22/11/2019AY 2010-11
M/S. HEALTHCARE GLOBAL ENTERPRISES LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1902/BANG/2016[2012-13]Status: Disposed22/11/2019AY 2012-13
M/S MANN & HUMMEL FILTER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 466/BANG/2019[2011-12]Status: Disposed20/11/2019AY 2011-12
D.M.ESTATES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 372/BANG/2019[2014-15]Status: Disposed20/11/2019AY 2014-15
SHRI. PRABHAKAR REDDY,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(3), BANGALORE
ITA 2063/BANG/2019[2012-13]Status: Disposed20/11/2019AY 2012-13
SHRI. PRABHAKAR REDDY,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(3), BANGALORE
ITA 2062/BANG/2019[2011-12]Status: Disposed20/11/2019AY 2011-12
