← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1476/BANG/2019[2013-14]Status: Disposed27/11/2019AY 2013-14
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1475/BANG/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
SHRI. MAYANAMADA MONNAPPAA GANESH,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(3), BANGALORE
ITA 1445/BANG/2019[2011-12]Status: Disposed27/11/2019AY 2011-12
M/S. TECNOVATE INDIA INNOVATIONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE
ITA 1323/BANG/2019[2014-15]Status: Disposed27/11/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S THE TEXTRON INDIA PRIVATE LIMITED, BANGALORE
ITA 113/BANG/2019[2009-10]Status: Disposed27/11/2019AY 2009-10
M/S. KALKI COMMUNICATION TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE
ITA 1102/BANG/2019[2013-14]Status: Disposed27/11/2019AY 2013-14
S N BUILDERS & DEVELOPERS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 106/BANG/2019[2014-15]Status: Disposed27/11/2019AY 2014-15
SMT.SURAJDEVI SIPANI,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX RANGE-4(3), BANGALORE
ITA 551/BANG/2018[2012-13]Status: Disposed27/11/2019AY 2012-13
SOUTH INDIA FREIGHT CARRIERS,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(4), BANGALORE
ITA 2586/BANG/2018[2015-16]Status: Disposed27/11/2019AY 2015-16
INCOME TAX OFFICER (EXEMPTIONS) WARD-1, HUBLI vs M/S CHITRADURGA URBAN DEVELOPEMNT AUTHORITY, CHITRADURGA
ITA 2021/BANG/2018[2011-12]Status: Disposed27/11/2019AY 2011-12
INCOME TAX OFFICER (EXEMPTIONS) WARD-1, HUBLI vs M/S CHITRADURGA URBAN DEVELOPEMNT AUTHORUTY, CHITRADURGA
ITA 2020/BANG/2018[2010-11]Status: Disposed27/11/2019AY 2010-11
INCOME TAX OFFICER (EXEMPTIONS) WARD-1, CHITRADURGA vs M/S CHITRADURGA URBAN DEVELOPMENT AUTHORITY, CHITRADURGA
ITA 2018/BANG/2018[2008-09]Status: Disposed27/11/2019AY 2008-09
SHRI.RAJESH SURESH VERNEKAR,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(5), DAVANGERE
ITA 1746/BANG/2018[2012-13]Status: Disposed27/11/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE vs M/S MPHASIS LIMITED, BANGALORE
ITA 1693/BANG/2018[2012-13]Status: Disposed27/11/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE vs M/S MPHASIS LIMITED, BANGALORE
ITA 1692/BANG/2018[2011-12]Status: Disposed27/11/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE vs M/S MPHASIS LIMITED, BANGALORE
ITA 1691/BANG/2018[2010-11]Status: Disposed27/11/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE vs M/S MPHASIS LIMITED, BANGALORE
ITA 1690/BANG/2018[2009-10]Status: Disposed27/11/2019AY 2009-10
SUNIL BIRADAR PATIL,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(1), BANGALORE
ITA 1517/BANG/2018[2013-14]Status: Disposed27/11/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU vs M/S INDECOMM GLOBAL SERVICES (INDIA ) PVT LTD, BENGALURU
ITA 2588/BANG/2017[2011-12]Status: Disposed27/11/2019AY 2011-12
M/S INDECOMM GLOBAL SERVICES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2130/BANG/2017[2011-12]Status: Disposed27/11/2019AY 2011-12
