← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX,BANGALORE vs M/S.VODAFONE SOUTH LTD., NEW DELHI
ITA 1313/BANG/2016[2014-15]Status: Disposed28/11/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX,BANGALORE vs M/S. VODAFONE SOUTH LTD., NEW DELHI
ITA 1312/BANG/2016[2013-14]Status: Disposed28/11/2019AY 2013-14
DCIT, BANGALORE vs M/S VODAFONE SOUTH LTD., NEW DELHI
ITA 1367/BANG/2015[2013-14]Status: Disposed28/11/2019AY 2013-14
VODAFONE SOUTH LIMITED,BANGALORE vs DYDIT, BANGALORE
ITA 1161/BANG/2015[2014-15]Status: Disposed28/11/2019AY 2014-15
VODAFONE SOUTH LIMITED,BANGALORE vs DYDIT, BANGALORE
ITA 1160/BANG/2015[2013-14]Status: Disposed28/11/2019AY 2013-14
SRI VISHWANATHAN VAIDYANATHAN,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(4), BANGALORE
ITA 567/BANG/2019[2008-09]Status: Disposed27/11/2019AY 2008-09
M/S DEEPA DEVELOPERS,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MANGALORE
ITA 45/BANG/2019[2014-15]Status: Disposed27/11/2019AY 2014-15
M/S DEEPA DEVELOPERS,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MANGALORE
ITA 44/BANG/2019[2013-14]Status: Disposed27/11/2019AY 2013-14
M/S. THE MALLESHWARAM ASSOCIATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 2005/BANG/2019[2016-17]Status: Disposed27/11/2019AY 2016-17
CENTURY GALAXY DEVELOPERS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 1637/BANG/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE vs SRI GUARDIAN SOUHARDA BANK NIYAMITA, BANGALURU
ITA 1526/BANG/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
M/S. AURO VEDA TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1522/BANG/2019[2019-20]Status: Disposed27/11/2019AY 2019-20
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1484/BANG/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1483/BANG/2019[2014-15]Status: Disposed27/11/2019AY 2014-15
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1482/BANG/2019[2013-14]Status: Disposed27/11/2019AY 2013-14
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1481/BANG/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1480/BANG/2019[2014-15]Status: Disposed27/11/2019AY 2014-15
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1479/BANG/2019[2013-14]Status: Disposed27/11/2019AY 2013-14
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1478/BANG/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
M/S. ROTARY ELECTRONICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE
ITA 1477/BANG/2019[2014-15]Status: Disposed27/11/2019AY 2014-15