← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BANGALORE vs M/S. PAGE INDUSTRIES LIMITED, BANGALORE
ITA 1832/BANG/2016[2011-12]Status: Disposed29/11/2019AY 2011-12
M/S.LM WIND POWER TECHNOLOGIES (INDIA) PVT., LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1692/BANG/2016[2012-13]Status: Disposed29/11/2019AY 2012-13
D.C.I.T., BANGALORE vs M/S AVNET INDIA PVT. LTD., BANGALORE
ITA 299/BANG/2015[2010-11]Status: Disposed29/11/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BALLARI vs SRI THANGARAJ PATHAN, BALLARI
ITA 467/BANG/2019[2009-10]Status: Disposed28/11/2019AY 2009-10
M/S SRI SOMESHWARA DEVELOPERS & BUILDERS,MYSORE vs THE INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 391/BANG/2019[2015-16]Status: Disposed28/11/2019AY 2015-16
M/S ARATTUKULAM INFRASTRUCTURE CONSTRUCTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 223/BANG/2019[2015-16]Status: Disposed28/11/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BANGALORE vs M/S. KONTOOR BRANDS INDIA PRIVATE LIMITED, BANGALORE
ITA 1431/BANG/2019[2011-12]Status: Disposed28/11/2019AY 2011-12
PRATHAMIK KRISHI PATTINA SAHAKARI SANGHA NIYAMIT,BAGALKOT vs INCOME TAX OFFICER WARD-2, BAGALKOT
ITA 2630/BANG/2018[2015-16]Status: Disposed28/11/2019AY 2015-16
M/S VODAFONE SOUTH LIMITED,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2473/BANG/2018[2012-13]Status: Disposed28/11/2019AY 2012-13
M.S VODAFONE MOBILES SERVICES LIMITED,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2472/BANG/2018[2011-12]Status: Disposed28/11/2019AY 2011-12
M/S VODAFONE MOBILE SERVICES LIMITED,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2471/BANG/2018[2010-11]Status: Disposed28/11/2019AY 2010-11
M/S VODAFONE MOBILE SERVICES LIMITED,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2470/BANG/2018[2009-10]Status: Disposed28/11/2019AY 2009-10
M/S VODAFONE MOBILE SERVICES LIMITED,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2469/BANG/2018[2008-09 ]Status: Disposed28/11/2019
SRI B BASAVARAJ,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(5), BANGALORE
ITA 2317/BANG/2018[2010-11]Status: Disposed28/11/2019AY 2010-11
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-2(1)(IT), BANGALORE vs M/S VODAFONE SOUTH LTD, BANGALORE
ITA 192/BANG/2018[2015-16]Status: Disposed28/11/2019AY 2015-16
M/S VODAFONE MOBILE SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 2818/BANG/2017[2015-16]Status: Disposed28/11/2019AY 2015-16
ANOOP SHETTY,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(2), BANGALORE
ITA 2126/BANG/2017[2004-05]Status: Disposed28/11/2019AY 2004-05
T D POWER LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 2003/BANG/2017[2013-14]Status: Disposed28/11/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(2) INTERNATIONAL TAXATION, BANGALORE vs M/S VODAFONE SOUTH LTD, BANGALORE
ITA 1177/BANG/2017[2014-15]Status: Disposed28/11/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(2) INTERNATIONAL TAXATION, BANGALORE vs M/S VODAFONE SOUTH LTD, BANGALORE
ITA 1176/BANG/2017[2013-14]Status: Disposed28/11/2019AY 2013-14
