← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. AURO VEDA TRUST,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), BANGALORE

ITA 1392/BANG/2019[2019-20]Status: Disposed29/11/2019AY 2019-20

M/S. SUNITHA DARLA,MYSORE vs THE INCOME TAX OFFICER, WARD - 1(1), MYSORE

ITA 1163/BANG/2019[2015-16]Status: Disposed29/11/2019AY 2015-16

M/S FLINT GROUP INDIA PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(1)(2), BANGALORE

ITA 3285/BANG/2018[2014-15]Status: Disposed29/11/2019AY 2014-15

M/S DYNASCAN INSPECTION SYSTEMS COMPANY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 3118/BANG/2018[2013-14]Status: Disposed29/11/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(2), BANGALORE vs M/S VIHAN DIRECT SELLING (INDIA) PVT LTD, BANGALORE

ITA 2882/BANG/2018[2014-15]Status: Disposed29/11/2019AY 2014-15

SHRI SWAMYNARAYANA TRUST,BANGALORE vs THE INCOME TAX OFFICER(EXEMPTIONS) WARD-2, BANGALORE

ITA 2878/BANG/2018[2017-18]Status: Disposed29/11/2019AY 2017-18

M/S J V HOLDINGS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (OSD) WARD-4(1)(1), BANGALORE

ITA 2780/BANG/2018[2014-15]Status: Disposed29/11/2019AY 2014-15

M/S PANDAVAPURA SAHAKARA SAKKARE KHARKHANE LIMITED,MANDYA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE

ITA 2325/BANG/2018[2013-14]Status: Disposed29/11/2019AY 2013-14

M/S PROSIM RESEARCH AND DEVELOPMENT PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-5(1)(3), BANGALORE

ITA 1314/BANG/2018[2014-15]Status: Disposed29/11/2019AY 2014-15

SRI SIMHADRI KRISHNAMURTHY,SINDHANOOR vs INCOME TAX OFFICER WARD-2, RAICHUR

ITA 963/BANG/2017[2009-10]Status: Disposed29/11/2019AY 2009-10

M/S. ROBOSOFT TECHNOLOGIES PVT. LTD.,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, UDUPI

ITA 497/BANG/2017[2010 - 2011]Status: Disposed29/11/2019

SOBHA CITY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(2), BENGALURU

ITA 2573/BANG/2017[2013-14]Status: Disposed29/11/2019AY 2013-14

INCOME TAX OFFICER, WARD-2(2)(5), BANGALORE vs M/S. SUPRAJA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1657/BANG/2017[2014-15]Status: Disposed29/11/2019AY 2014-15

SRI B VENKATASWAMY,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(3), BANGALORE

ITA 1451/BANG/2017[2008-09]Status: Disposed29/11/2019AY 2008-09

SRI T N REDDAPPA,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(3), BANGALORE

ITA 1450/BANG/2017[2008-09]Status: Disposed29/11/2019AY 2008-09

SHIVA & SHIVA ORTHOPEDIC HOSPITAL PVT. LTD,BANGALORE vs INCOME TAX OFFICER (TDS), WARD - 2(2), BANGALORE

ITA 1262/BANG/2017[2012 - 13]Status: Disposed29/11/2019

INVITROGEN BIOSERVICES INDIA PVT. LTD.,BANGALORE vs PR. CIT, BANGALORE

ITA 868/BANG/2016[2007-08]Status: Disposed29/11/2019AY 2007-08

SRI. H.R. DIWAKA REDDY,BANGALORE vs ITO, BANGALORE

ITA 771/BANG/2016[2010-11]Status: Disposed29/11/2019AY 2010-11

TIRUMALARAO P MOKASHI,BIJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BELGAUM

ITA 724/BANG/2016[2005-06]Status: Disposed29/11/2019AY 2005-06

M/S G.V.PROPERTIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2324/BANG/2016[2009-10]Status: Disposed29/11/2019AY 2009-10