← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. KIRAN CHAND KUNDALIA,BANGALORE vs INCOME TAX OFFICER, CIRCLE- 7(2)(2), BENGALURU
ITA 1950/BANG/2019[2011-12]Status: Disposed29/11/2019AY 2011-12
SRI. SHARATH KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(5), BENGALURU
ITA 1774/BANG/2019[2016-17]Status: Disposed29/11/2019AY 2016-17
SHRI NARANDAR PUGALIA,BENGALURU vs INCOME TAX OFFICER, WARD- 3(2)(3), BENGALURU
ITA 1767/BANG/2019[2014-15]Status: Disposed29/11/2019AY 2014-15
M/S. KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-4, BENGALURU
ITA 168/BANG/2019[2014-15]Status: Disposed29/11/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, MANGALURU vs SHRO BUDNAR JAYKAR SHETTY, UDUPI
ITA 1632/BANG/2019[2017-18]Status: Disposed29/11/2019AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, MANGALURU vs SHRI BUDNAR JAYKAR SHETTY, UDUPI
ITA 1631/BANG/2019[2015-16]Status: Disposed29/11/2019AY 2015-16
STATE BANK OF INDIA,BANGALORE vs INCOME TAX OFFICER, (TDS), WARD- 3(2), BANGALORE
ITA 1604/BANG/2019[2014-15]Status: Disposed29/11/2019AY 2014-15
STATE BANK LIMITED,BANGALORE vs INCOME TAX OFFICER, (TDS), WARD- 3(2), BANGALORE
ITA 1603/BANG/2019[2013-14]Status: Disposed29/11/2019AY 2013-14
STATE BANK OF INDIA,BANGALURU vs INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE
ITA 1602/BANG/2019[2012-13]Status: Disposed29/11/2019AY 2012-13
M/S. STATE BANK OF INDIA,JAYANAGAR vs INCOME TAX OFFICER (TDS), WARD- 3(2), BANGALORE
ITA 1581/BANG/2019[2013-14]Status: Disposed29/11/2019AY 2013-14
M/S. STATE BANK OF INDIA,JAYANAGAR vs INCOME TAX OFFICER (TDS), WARD- 3(2), BANGALORE
ITA 1580/BANG/2019[2012-13]Status: Disposed29/11/2019AY 2012-13
M/S. STATE BANK OF INDIA,RAJAJINAGAR vs INCOME TAX OFFICER (TDS), WARD- 3(2), BANGALORE
ITA 1579/BANG/2019[2012-13]Status: Disposed29/11/2019AY 2012-13
M/S. STATE BANK OF INDIA,NAGADEVANAHALLI vs INCOME TAX OFFICER (TDS), WARD- 3(2), BANGALORE
ITA 1578/BANG/2019[2012-13]Status: Disposed29/11/2019AY 2012-13
SRI SURESH CHIKKAJALA RAMAKRISHNAPPA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 156/BANG/2019[2013-14]Status: Disposed29/11/2019AY 2013-14
SHRI. NARAYANA GUNDAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(3)(1), BANGALORE
ITA 1554/BANG/2019[2014-15]Status: Disposed29/11/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- 1(1), BANGALORE vs M/S. ANZ OPERATIONS AND TECHNOLOGY PRIVATE LIMITED, BANGALORE
ITA 1534/BANG/2019[2017-18]Status: Disposed29/11/2019AY 2017-18
M/S. KRISHNAMURTHY B NARAYANAN,BANGALORE vs INCOME TAX OFFICER, WARD- 2(2)(3), BANGALORE
ITA 1529/BANG/2019[2008-09]Status: Disposed29/11/2019AY 2008-09
SMT. SUBHADRA EKAMBRAM,MYSURU vs INCOME TAX OFFICER, WARD- 1(3), MYSURU
ITA 1488/BANG/2019[2008-09]Status: Disposed29/11/2019AY 2008-09
M/S. VIMALALAYA HOSPITAL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1435/BANG/2019[2019-20]Status: Disposed29/11/2019AY 2019-20
SRI MYSOURE REVANNA MAHESHWARAN,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE
ITA 1430/BANG/2019[2014-15]Status: Disposed29/11/2019AY 2014-15
