← All Benches

ITAT Bangalore Bench

18,481 judgments

SIRI SANJEEVINI PATTINA SOUHARDA SAHAKARI NIYAMITHA,RAICHUR vs THE INCOME TAX OFFICER, WARD- 5, RAICHUR

ITA 2143/BANG/2019[2016-17]Status: Disposed4/12/2019AY 2016-17

STATE BANK OF INDIA,BANGALORE vs INCOME TAX OFFICER (TDS), WARD- 3(2), BANGALORE

ITA 1640/BANG/2019[2012-13]Status: Disposed4/12/2019AY 2012-13

MANGALORE URBAN DEVELOPEMNT AUTHORITY,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE

ITA 900/BANG/2018[2015-16]Status: Disposed4/12/2019AY 2015-16

M/S MANGALORE URBAN DEVELOPMENT AUTHORITY,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALURU

ITA 588/BANG/2018[2014-15]Status: Disposed4/12/2019AY 2014-15

SOMAYAJI ESTATES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER CIRCLE-6(1)(2), BANGALORE

ITA 2978/BANG/2018[2014-15]Status: Disposed4/12/2019AY 2014-15

SOMAYAJI ESTATES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER CIRCLE-6(1)(2), BANGALORE

ITA 2977/BANG/2018[2014-15]Status: Disposed4/12/2019AY 2014-15

SOMAYAJI ESTATES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER CIRCLE-6(1)(2), BANGALORE

ITA 2976/BANG/2018[2014-15]Status: Disposed4/12/2019AY 2014-15

SOMAYAJI ESTATES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER CIRCLE-6(1)(2), BANGALORE

ITA 2975/BANG/2018[2013-14]Status: Disposed4/12/2019AY 2013-14

SOMAYAJI ESTATES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER CIRCLE-6(1)(2), BANGALORE

ITA 2974/BANG/2018[2013-14]Status: Disposed4/12/2019AY 2013-14

SOMAYAJI ESTATES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER CIRCLE-6(1)(2), BANGALORE

ITA 2973/BANG/2018[2013-14]Status: Disposed4/12/2019AY 2013-14

SAFRAN ENGINEERING SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1666/BANG/2012[2008-09]Status: Disposed4/12/2019AY 2008-09

M/S. UNIVERSITY OF AGRICULTURAL EMPLOYEES HOUSE BUILDING CO-OPERATIVE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE

ITA 2268/BANG/2019[2016-17]Status: Disposed3/12/2019AY 2016-17

SRI. V. S. VENKATESH,RAMANAGARA vs THE INCOME TAX OFFICER, WARD- 1, RAMANAGAR

ITA 2267/BANG/2019[2015-16]Status: Disposed3/12/2019AY 2015-16

M/S DHRUVDESH METASTEEL PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE

ITA 219/BANG/2019[2013-14]Status: Disposed3/12/2019AY 2013-14

SMT.SANDHYA T.N.,TIPTUR vs THE INCOME TAX OFFICER WARD-1, TIPTUR

ITA 2346/BANG/2018[2009-10]Status: Disposed3/12/2019AY 2009-10

M/S CHARIOT INTERNATIONAL PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE

ITA 565/BANG/2019[2014-15]Status: Disposed29/11/2019AY 2014-15

KANAK PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT

ITA 545/BANG/2019[2016-17]Status: Disposed29/11/2019AY 2016-17

M/S APMG INDIA CERTIFICATIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 471/BANG/2019[2013-14]Status: Disposed29/11/2019AY 2013-14

INCOME TAX OFFICER WARD-1(1), HUBLI vs SHRI.CHANDRASHEKAR M.DADDIBHAVI, DHARWAD

ITA 298/BANG/2019[2012-13]Status: Disposed29/11/2019AY 2012-13

SATISH K. C,RAMANAGAR vs INCOME TAX OFFICER, WARD-1, RAMANAGAR

ITA 2018/BANG/2019[2014-15]Status: Disposed29/11/2019AY 2014-15