← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S AISHWARYA NANO CITY,HUBLI vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-1, HUBLI
ITA 1794/BANG/2018[2013-14]Status: Disposed10/12/2019AY 2013-14
NESTOR INFOTECH SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 1728/BANG/2019[2013-14]Status: Disposed9/12/2019AY 2013-14
ARUNA SAHAKARI BANK NIYAMITHA,BANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1646/BANG/2019[2006-07]Status: Disposed6/12/2019AY 2006-07
SWASTIK STEEL HOSPET PVT. LTD.,HOSPET vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), BENGALURU
ITA 407/BANG/2017[2011 - 12]Status: Disposed6/12/2019
SWASTIK STEEL HOSPET PVT. LTD.,HOSPET vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BENGALURU
ITA 406/BANG/2017[2009 - 10]Status: Disposed6/12/2019
SWASTIK STEEL HOSPET PVT. LTD.,HOSPET vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BENGALURU
ITA 405/BANG/2017[2008 - 09]Status: Disposed6/12/2019
MICRO FOCUS SOFTWARE INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU
ITA 2778/BANG/2017[2013-14]Status: Disposed6/12/2019AY 2013-14
M/S. EDGEVERVE SYSTEMS LTD.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU
ITA 1178/BANG/2017[2015-16]Status: Disposed6/12/2019AY 2015-16
M/S SYMPHONY INFOSPACE (INDIA) PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 565/BANG/2016[2011-12]Status: Disposed6/12/2019AY 2011-12
SWASTIK STEEL HOSPET PVT. LTD.,HOSPET vs DCIT, BANGALORE
ITA 890/BANG/2015[2011-12]Status: Disposed6/12/2019AY 2011-12
SWASTIK STEEL HOSPET PVT. LTD.,HOSPET vs DCIT, BANGALORE
ITA 888/BANG/2015[2010-11]Status: Disposed6/12/2019AY 2010-11
SWASTIK STEEL HOSPET PVT. LTD.,HOSPET vs DCIT, BANGALORE
ITA 886/BANG/2015[2009-10]Status: Disposed6/12/2019AY 2009-10
SMT. SHOBHA VENUGOPAL,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(4), BANGALORE
ITA 1066/BANG/2019[2015-16]Status: Disposed5/12/2019AY 2015-16
M/S. NANDHI HILLS HOTELS AND RESORTS LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 5(1)(1), BANGALORE
ITA 1063/BANG/2019[2014-15]Status: Disposed5/12/2019AY 2014-15
M/S URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,RAMANAGAR vs THE INCOME TAX OFFICER WARD-1, RAMANAGAR
ITA 2353/BANG/2018[2015-16]Status: Disposed5/12/2019AY 2015-16
M/S SJF PHILANTHROPIC ORGANISATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2283/BANG/2018[2018-19]Status: Disposed5/12/2019AY 2018-19
M/S REDDY STRUCTURE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 773/BANG/2017[2005-06]Status: Disposed5/12/2019AY 2005-06
M/S. AMD INDIA PRIVATE LTD,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 113/BANG/2017[2011-12]Status: Disposed5/12/2019AY 2011-12
M/S.AUTODESK INDIA PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1795/BANG/2016[2012-13]Status: Disposed5/12/2019AY 2012-13
SINDHU CREDIT SOUHARDA SAHAKARI NIYAMITA,SINDHANUR vs THE INCOME TAX OFFICER, WARD- 5, RAICHUR
ITA 2144/BANG/2019[2016-17]Status: Disposed4/12/2019AY 2016-17