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ITAT Bangalore Bench

18,481 judgments

M/S JSS PRASADNILAYAGALA HIRYA VIDARTHYGALA GRUHA NIRMANA SAHAKAR SANGHA,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE

ITA 3053/BANG/2018[2010-11]Status: Disposed13/12/2019AY 2010-11

M/S OMKARESHWARA CHARITABLE TRUST,MANDYA vs INCOME TAX OFFICER WARD-1, MYSORE

ITA 2388/BANG/2018[2009-10]Status: Disposed13/12/2019AY 2009-10

ASSISSTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, HUBBALLI vs M/S. DAVANAGERE URBAN CO-OP BANK LTD, DAVANAGERE

ITA 1815/BANG/2018[2012-13]Status: Disposed13/12/2019AY 2012-13

M/S SHA THANMAL SUKHARAJJI & CO,RANEBENNUR vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE, HUBBALI

ITA 1726/BANG/2018[2011-12]Status: Disposed13/12/2019AY 2011-12

M/S SHA THANMAL SUKHARAJJI & CO,RANEBENNURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE, HUBLI

ITA 1725/BANG/2018[2010-11]Status: Disposed13/12/2019AY 2010-11

M/S SHA THANMAL SUKHARAJJI & CO,RANEBENNURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE, RANEBENNURU

ITA 1724/BANG/2018[2009-10]Status: Disposed13/12/2019AY 2009-10

JOINT COMMISSIONER OF INCOME TAX, (OSD), CIRCLE-4(1)(1), BANGALURU vs M/S. KURLON LIMITED, BANGALURU

ITA 1135/BANG/2018[2011-12]Status: Disposed13/12/2019AY 2011-12

M/S AVNET INDIA PVT LTD,BANGALORE vs THE INCOME TAX OFFICER CIRCLE-1(1)(4), BANGALORE

ITA 744/BANG/2017[2012-13]Status: Disposed13/12/2019AY 2012-13

M/S MERITOR H vs INDIA PVT LTD,MYSORE

ITA 295/BANG/2017[2008-09]Status: Disposed13/12/2019AY 2008-09

SMT. G N LAKSHMI,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BANGALORE

ITA 2008/BANG/2017[2012-13]Status: Disposed13/12/2019AY 2012-13

THE INCOME TAX OFFICER, WARD-6(1)(3), BANGALORE vs M/S. SRISHTI SOFTWARE APPLICATION PVT LTD, BANGALORE

ITA 1615/BANG/2017[2011-12]Status: Disposed13/12/2019AY 2011-12

DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(2)(1), BANGALORE vs MR P VIJAYDEVA REDDY, BANGALORE

ITA 1441/BANG/2017[2009-10]Status: Disposed13/12/2019AY 2009-10

SRI. J. M. VRUSHABENDRAIAH MINE OWNER,HOSPET vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY

ITA 1358/BANG/2017[2009-10]Status: Disposed13/12/2019AY 2009-10

M/S ROBERT ENGINEERING AND BUSINESS SOLUTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX LTU, BANGALORE

ITA 1192/BANG/2017[2010-11]Status: Disposed13/12/2019AY 2010-11

DCIT vs M/S JUPITER CAPIAL PVT. LTD.,

ITA 1595/BANG/2013[2010-11]Status: Disposed13/12/2019AY 2010-11

SRI P V SREERAMAIAH (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 379/BANG/2019[2011-12]Status: Disposed11/12/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 7 (1) ((1), BENGALURU vs M/S UNITED STEEL INTERNATIONAL PVT. LTD, BENGALURU

ITA 1582/BANG/2018[2012-13]Status: Disposed11/12/2019AY 2012-13

M/S MVIKARSHA MOBILE SOLUTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 1265/BANG/2018[2014-15]Status: Disposed11/12/2019AY 2014-15

SHRI. MANU MITTAL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 281/BANG/2017[2012-13]Status: Disposed11/12/2019AY 2012-13

L3 COMMUNICATIONS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE

ITA 1938/BANG/2017[2013-14]Status: Disposed11/12/2019AY 2013-14