← All Benches

ITAT Bangalore Bench

18,481 judgments

SHRI. DINESH (HUF),BANGALORE vs INCOME-TAX OFFICER, WARD-8(3), BANGALORE

ITA 3280/BANG/2018[2011-12]Status: Disposed17/12/2019AY 2011-12

SRI CHANDRASHEKAR B ASKI,BIJAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BIJAPUR

ITA 2595/BANG/2018[2009-10]Status: Disposed17/12/2019AY 2009-10

SMT. SUBBALAKSHMI,BANGALORE vs ACIT, BANGALORE

ITA 1149/BANG/2008[2000-01]Status: Disposed17/12/2019AY 2000-01

M/S GE INTELLIGENT PLATFORMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 82/BANG/2019[2009-10]Status: Disposed13/12/2019AY 2009-10

M/S. EL MEASURE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2(1)(1), BANGALORE

ITA 760/BANG/2019[2013-14]Status: Disposed13/12/2019AY 2013-14

RAMESH CHAND KOTHARI (HUF),BANGALORE vs INCOME TAX OFFICER WARD-2(2)(1), BANGALORE

ITA 649/BANG/2019[2015-16]Status: Disposed13/12/2019AY 2015-16

NARASAPPAGALA,BANGALORE vs DEPUTY COMMISSINER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

ITA 333/BANG/2019[2015-16]Status: Disposed13/12/2019AY 2015-16

M/S INFYCONS CREATIVE SOFTWARE PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD

ITA 328/BANG/2019[2015-16]Status: Disposed13/12/2019AY 2015-16

M/S INFYCONS CREATIVE SOFTWARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD

ITA 324/BANG/2019[2013-14]Status: Disposed13/12/2019AY 2013-14

MR. K. Y. NINGOJI RAO,BENGALURU vs INCOME TAX OFFICER, WARD- 2(3)(2), BENGALURU

ITA 2059/BANG/2019[2013-14]Status: Disposed13/12/2019AY 2013-14

M/S. INFYCONS CREATIVE SOFTWARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 1719/BANG/2019[2013-14]Status: Disposed13/12/2019AY 2013-14

M/S MOODY'S ANALYTICS KNOWLEDGE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER (TDS) CIRCLE-2(1), BANGALORE

ITA 145/BANG/2019[2012-13]Status: Disposed13/12/2019AY 2012-13

M/S MOODY'S ANALYTICS KNOWLEDGE SERVICES (INDIA ) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER (TDS) CIRCLE-2(1), BANGALORE

ITA 144/BANG/2019[2011-12]Status: Disposed13/12/2019AY 2011-12

M/S MOODY'S ANALYTICS KNOWLEDGE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER (TDS) CIRCLE-2(1), BANGALORE

ITA 143/BANG/2019[2010-11]Status: Disposed13/12/2019AY 2010-11

M/S MOODY'S ANALYTICS KNOWLEDGE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER (TDS) CIRCLE-2(1), BANGALORE

ITA 142/BANG/2019[2009-10]Status: Disposed13/12/2019AY 2009-10

SMT. LEELABEN B PATEL,BENGALURU vs INCOME TAX OFFICER, WARD- 4(3)(4), BENGALURU

ITA 1342/BANG/2019[2014-15]Status: Disposed13/12/2019AY 2014-15

M/S. DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 1261/BANG/2019[2019-20]Status: Disposed13/12/2019AY 2019-20

ARKA EDUSERVE PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WAR-1(1)(2), BANGALORE

ITA 718/BANG/2018[2014-15]Status: Disposed13/12/2019AY 2014-15

KAMAL CHANDRAMOHAN,CHENNAI vs INCOME TAX OFFICER WARD-14(5), BANGALORE

ITA 3290/BANG/2018[2011-12]Status: Disposed13/12/2019AY 2011-12

VISHWA DEVELOPERS AND BUILDERS,HUBLI vs INCOME TAX OFFICER WARD-3(5), HUBLI

ITA 3268/BANG/2018[2012-13]Status: Disposed13/12/2019AY 2012-13