← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S KANAI TECHNOLOGY PARK PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 1740/BANG/2018[2009-10]Status: Disposed20/12/2019AY 2009-10
M/S SOGO SYNERGY PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 1401/BANG/2018[2007-08]Status: Disposed20/12/2019AY 2007-08
UDHAYAMAN INVESTMENTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 1877/BANG/2017[2013-14]Status: Disposed20/12/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, MANGALURU vs SHRI KUMBLA ABDUL MUNEER, KASARAGOD
ITA 1866/BANG/2017[2011-12]Status: Disposed20/12/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, MANGALORE vs SHRI MOHAMMED ARABI KUMBLA, MANGALORE
ITA 1865/BANG/2017[2011-12]Status: Disposed20/12/2019AY 2011-12
NANGTEN MENLANG SOCIO BUDDHIST MEDICAL RESEARCH CHARIITABLE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1483/BANG/2017[2017-18]Status: Disposed20/12/2019AY 2017-18
M/S SUPREME OVERSEAS EXPORTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX WARD-12(3), BANGALORE
ITA 1985/BANG/2016[2007-08]Status: Disposed20/12/2019AY 2007-08
VSL STEELS LTD.,BANGALORE vs PR. CI.T., BANGALORE
ITA 735/BANG/2015[2005-06]Status: Disposed20/12/2019AY 2005-06
VSL STEELS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1492/BANG/2014[2005-06]Status: Disposed20/12/2019AY 2005-06
DCIT vs M/S ANALOG DVICES INDIA PVT. LTD.,
ITA 619/BANG/2013[2005-06]Status: Disposed20/12/2019AY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE vs M/S SYSCON INSTRUMENTS PVT LTD, BANGALORE
ITA 482/BANG/2019[2012-13]Status: Disposed19/12/2019AY 2012-13
RAMACHANDRA RAVISHANKAR,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(5), BANGALORE
ITA 215/BANG/2019[2015-16]Status: Disposed19/12/2019AY 2015-16
DIOCESE OF SHIMOGA,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, SHIMOGA
ITA 171/BANG/2019[2012-13]Status: Disposed19/12/2019AY 2012-13
MRS K N APARNA,BANGALORE vs THE COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1673/BANG/2019[2015-16]Status: Disposed19/12/2019AY 2015-16
M/S. PURVA METAL SECTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(3), BANGALORE
ITA 1197/BANG/2019[2015-16]Status: Disposed19/12/2019AY 2015-16
SRI RAHIM SAB HIRIYUR HYDER ALI,CHITRADURGA vs THE INCOME TAX OFFICER WARD-1, CHITRADURGA
ITA 3435/BANG/2018[2010-11]Status: Disposed19/12/2019AY 2010-11
ASADULLAH KHAN,MYSORE vs INCOME TAX OFFICER, WARD-1, MANDYA
ITA 2077/BANG/2018[2007-08]Status: Disposed19/12/2019AY 2007-08
M/S PRAGATHI KRISHNA GRAMINA BANK,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 1330/BANG/2018[2014-15]Status: Disposed19/12/2019AY 2014-15
M/S R R LOGIC SYSTEMS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(1), BANGALORE
ITA 1096/BANG/2018[2013-14]Status: Disposed19/12/2019AY 2013-14
INCOME TAX OFFICER WARD-4(2)(1), BANGALORE vs M/S SAI TEJA ASSOCIATES, BANGALORE
ITA 2151/BANG/2018[2007-08]Status: Disposed18/12/2019AY 2007-08
