← All Benches

ITAT Bangalore Bench

18,481 judgments

SHRI. MANOJ SOMANI,BENGALURU vs THE INCOME TAX OFFICER, WARD- 4(3)(1), BENGALURU

ITA 1960/BANG/2019[2015-16]Status: Disposed20/12/2019AY 2015-16

SHRI. OM PRAKASH SOMANI,BENGALURU vs THE INCOME TAX OFFICER, WARD- 4(3)(1), BENGALURU

ITA 1959/BANG/2019[2015-16]Status: Disposed20/12/2019AY 2015-16

NAMITA SOMANI,BENGALURU vs THE INCOME TAX OFFICER, WARD- 4(3)(1), BENGALURU

ITA 1958/BANG/2019[2015-16]Status: Disposed20/12/2019AY 2015-16

HANUMANTHAPPA RAVI,BANGALORE NORTH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE

ITA 1898/BANG/2019[2014-15]Status: Disposed20/12/2019AY 2014-15

SHRI. SANTOSH M. BHANDARI,DHARWAD vs INCOME TAX OFFICER, WARD- 2(1), HUBBALLI

ITA 1812/BANG/2019[2013-14]Status: Disposed20/12/2019AY 2013-14

VENKATRAM NANJUNDAIAH SRIDHAR,BENGALURU vs THE INCOME TAX OFFICER, WARD- 7(2)(1), BENGALURU

ITA 1770/BANG/2019[2016-17]Status: Disposed20/12/2019AY 2016-17

SMT. AMITA DHUPAR,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(2)(5), BANGALORE

ITA 1742/BANG/2019[2011-12]Status: Disposed20/12/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU vs M/S. ASSETZ PROPERTY MANAGEMENT SERVICES PRIVATE LIMITED, BENGALURU

ITA 160/BANG/2019[2015-16]Status: Disposed20/12/2019AY 2015-16

SHRI. MANGILAL JAIN,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(2), BANGALORE

ITA 1563/BANG/2019[2014-15]Status: Disposed20/12/2019AY 2014-15

SHRI. HARISH K S,DAVANAGERE vs THE INCOME TAX OFFICER, WARD -3, DAVANAGERE

ITA 1299/BANG/2019[2009-10]Status: Disposed20/12/2019AY 2009-10

M/S. MUNDACHALIL CHAMBRA BHARATHAN,KERALA vs INCOME TAX OFFICER, WARD- 5(2)(1), BANGALORE

ITA 1210/BANG/2019[2014-15]Status: Disposed20/12/2019AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SASKEN COMMUNICATION TECHNOLOGIES LTD, BANGALORE

ITA 882/BANG/2018[2005-06]Status: Disposed20/12/2019AY 2005-06

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S RNS INFRASTRUCTURE LTD, BANGALORE

ITA 290/BANG/2018[2013-14]Status: Disposed20/12/2019AY 2013-14

M/S AQUARELL INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU

ITA 28/BANG/2018[2014-15]Status: Disposed20/12/2019AY 2014-15

SHRI MOHANLAL KHANNA,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 2623/BANG/2018[2013-14]Status: Disposed20/12/2019AY 2013-14

SHRI RAJESH AJJAVARA,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(1), BANGALORE

ITA 2606/BANG/2018[2015-16]Status: Disposed20/12/2019AY 2015-16

SHRI RAJESH AJJAVARA,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(1), BANGALORE

ITA 2605/BANG/2018[2014-15]Status: Disposed20/12/2019AY 2014-15

SHRI RAJESH AJJAVARA,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(1), BANGALORE

ITA 2604/BANG/2018[2012-13]Status: Disposed20/12/2019AY 2012-13

M/S ACCIONA WIND ENERGY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATION TAXATION) CIRCLE-1(1), BANGALORE

ITA 1784/BANG/2018[2014-15]Status: Disposed20/12/2019AY 2014-15

M/S ACCIONA WIND ENERGY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATION TAXATION) CIRCLE-1(1), BANGALORE

ITA 1783/BANG/2018[2014-15]Status: Disposed20/12/2019AY 2014-15